High Courts06 Feb 1990
Mangal Singh Kapoor Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 853 : (1990) 1 RCR(Criminal) 573
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,769 of 4,611
High Courts06 Feb 1990Dismissed
Shri Kishan Chand and Another Vs Shri Gurjinder Singh and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 600 : (1990) 2 RCR(Rent) 97
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts06 Feb 1990Allowed
Kharak Singh Kang and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 617
High Courts05 Feb 1990
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 851 : (1990) 1 RCR(Criminal) 571
High Courts05 Feb 1990
Raghbir Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 97 : (1990) PLJ 280 : (1990) 2 RRR 520
High Courts02 Feb 1990
Gram Panchayat, Bhorakh Vs Amrik Singh and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 315 : (1990) 98 PLR 160
Punjab Gram Panchayat Act, 1952 — Section 3, 4
High Courts02 Feb 1990
Darshan Masih Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 34
High Courts02 Feb 1990
Harish Kumar Vs Sunita Rani
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 645
High Courts02 Feb 1990
Malook Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 31
High Courts02 Feb 1990
The Punjab State Co-operative Supply and Marketing Federation Limited Vs N.C. Sethi, Ex Field Officer, The Punjab State Co-operative Supply and Marketing Federation Limited
Punjab And Haryana At Chandigarh · (1990) 98 PLR 175
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts02 Feb 1990Dismissed
Jagjit Kaur and Others Vs Dr. Harish Chander Ohri and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 636 : (1990) ACJ 1090
Motor Vehicles Act, 1939 — Section 92A
High Courts01 Feb 1990
Rana Dhian Singh Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 15
High Courts01 Feb 1990Dismissed
Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 DMC 370
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts31 Jan 1990
United India Insurance Company Ltd. Vs Harbir Kaur
Punjab And Haryana At Chandigarh · (1990) 2 ACC 18
Motor Vehicles Act, 1939 — Section 110A
High Courts31 Jan 1990
Jagdish Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 572
High Courts30 Jan 1990Dismissed
Vinay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 DMC 241
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498, 498A
High Courts30 Jan 1990Allowed
Malkiat Kaur Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1990) 2 DMC 81
Hindu Marriage Act, 1955 — Section 24
High Courts30 Jan 1990
Surat Singh Vs State of Punjab and arn.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 679
High Courts30 Jan 1990Allowed
Smt. Mlkiat Kaur Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1990) 97 PLR 669
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts30 Jan 1990Allowed
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) CriLJ 1460 : (1990) 1 RCR(Criminal) 685
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 302, 34