High Courts07 Mar 1990
Ram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 940 : (1990) 3 RCR(Criminal) 73 : (1991) 1 RCR(Criminal) 59
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,765 of 4,611
High Courts07 Mar 1990
Gulzar Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 912 : (1990) 2 RCR(Criminal) 334
High Courts07 Mar 1990Allowed
Rattan Singh Vs Banta Singh and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 554
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Package Deal Properties (Disposal) Act, 1976 — Section 16, 7, 7(2)
High Courts06 Mar 1990Dismissed
Harbans Kaur Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0096
High Courts06 Mar 1990Dismissed
Manohar Lal Vs Ram Avtar and Others
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0091
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts06 Mar 1990
S.D.khanna (Retd.), Brig.Dr. Vs Nand Lal Aggarwal
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 683 : (1990) 2 CurLJ 591 : (1990) 1 RCR(Criminal) 602
High Courts06 Mar 1990
Harmandar Singh Vs Harbir Singh
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 120
High Courts06 Mar 1990
State of Punjab Vs Resham Singh
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 549
High Courts06 Mar 1990
State of Punjab Vs Raj Kumar and ors.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 107
High Courts06 Mar 1990
Gurbax Singh Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 199
High Courts06 Mar 1990
Sohan Singh Vs Gurdas Chand and anr.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 140 : (1990) 2 LJR 31 : (1990) PLJ 208 : (1991) 1 RRR 240
High Courts05 Mar 1990
Parkash Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 738 : (1990) 3 RCR(Criminal) 1
High Courts05 Mar 1990
Ram Chand and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 870 : (1990) 3 RCR(Criminal) 79
High Courts02 Mar 1990
Saroj Lata Jain Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (1990) PLJ 292 : (1990) 2 RRR 563
High Courts01 Mar 1990Dismissed
Sardara Singh and Others Vs Atma Singh and Another
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0092
High Courts01 Mar 1990
Gajjan Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 615
High Courts01 Mar 1990
Bal Krishan Malhotra and Another Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1990) ACJ 1078 : (1990) 98 PLR 30
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Feb 1990
Rakesh Kumar Arora Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 688 : (1990) 3 RCR(Criminal) 26
High Courts28 Feb 1990
State of Punjab Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 686 : (1990) 1 RCR(Criminal) 580
High Courts28 Feb 1990Dismissed
Harnam Chand and Others Vs The Management, Punjab University Printing Press
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 85
Industrial Disputes Act, 1947 — Section 10, 33C, 33C(2)