High Courts16 Mar 1990
Piara Singh and ors. Vs Gram Panchayat, village Chak Sabhu
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 186
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,763 of 4,611
High Courts16 Mar 1990
Empire Surgical Traders and anr. Vs Indian Standards Institution, New Delhi
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 200
High Courts16 Mar 1990Dismissed
Khajani Devi and Others Vs Bhagwani Devi and Others
Punjab And Haryana At Chandigarh · (1993) 2 DMC 513
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts15 Mar 1990
Labh Ram Vs Gurdial Singh Sandhu and Another
Punjab And Haryana At Chandigarh · (1990) CivCC 645 : (1990) 98 PLR 29 : (1990) 2 RCR(Rent) 18
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts15 Mar 1990
Gurbax Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 916 : (1990) 2 RCR(Criminal) 213
High Courts15 Mar 1990Allowed
Dera Baba Laturian and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0005
Evidence Act, 1872 — Section 74, 76
High Courts14 Mar 1990
Phool Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 ACC 534
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts14 Mar 1990
Narinder Kumar Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 743 : (1990) 3 RCR(Criminal) 23
High Courts14 Mar 1990
Bharpur Singh Brar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 849 : (1990) 1 RCR(Criminal) 704
High Courts14 Mar 1990
Ram Chander and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 570
High Courts13 Mar 1990Dismissed
The State of Haryana and Another Vs Kartar Chand Mahandru and Co.
Punjab And Haryana At Chandigarh · (1990) 98 PLR 56
Land Acquisition Act, 1894 — Section 4, 6, 9
High Courts13 Mar 1990
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 278
High Courts13 Mar 1990
Surinder Kaur alias Chhindo Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 264
High Courts12 Mar 1990Dismissed
Chaman Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 226
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311(2)Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 2, 2(1), 3, 3(2), 3(3)
High Courts12 Mar 1990
Vijay Nagpal Vs Mahant Sant Swaroop
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 242 : (1990) 1 RCR(Criminal) 711
High Courts12 Mar 1990
R.N.Goyal Vs S.S.Chaudhary
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 731 : (1990) 3 RCR(Criminal) 17
High Courts12 Mar 1990
Paramjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 57
High Courts12 Mar 1990
Balwant Singh Vs Gurbax Singh and ors.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 54
High Courts12 Mar 1990
Ranbir Singh Vs Commissioner & Secretary to Govt.Haryana, and ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 614 : (1990) PLJ 370 : (1991) 1 RRR 318
High Courts11 Mar 1990
Hanuwant Singh and others Vs Bani Singh and others
Punjab And Haryana At Chandigarh · (1991) PLJ 526 : (1991) 2 RRR 268