High Courts05 Apr 1990
Banarsi Dass Vs Jiwan Ram (deceased) and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 85
Limitation Act, 1963 — Article 61, 27Transfer of Property Act, 1882 — Section 107, 123, 54, 60, 67
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,761 of 4,611
High Courts04 Apr 1990
Raj Kumar Singla Vs The National Fertilizers Ltd. and Ann.
Punjab And Haryana At Chandigarh · (1990) 04 P&H CK 0057
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11A
High Courts04 Apr 1990
Smt. Prabha Goyal and Others Vs Bala Ram Sohan Lal, Commission Agents and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 44
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115
High Courts02 Apr 1990
Mehal Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 04 P&H CK 0022
High Courts30 Mar 1990
Jasbir Kaur and anr. Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 25 : (1990) 2 RCR(Criminal) 243
High Courts30 Mar 1990
Chand Ahuja Vs Gautam Hada
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 251 : (1990) 2 RCR(Criminal) 180
High Courts30 Mar 1990
Harbans Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 71
High Courts29 Mar 1990Dismissed
Ram Kumar and Another Vs Bhale Ram and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 329 : (1990) 98 PLR 64
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), Order 21 Rule 36, 115
High Courts29 Mar 1990
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 876 : (1990) 3 RCR(Criminal) 44 : (1990) 2 RCR(Criminal) 371
High Courts29 Mar 1990Dismissed
Manjit Singh Vs Smt. Sant Kaur
Punjab And Haryana At Chandigarh · (1990) 98 PLR 133 : (1990) 2 RCR(Rent) 36
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts28 Mar 1990
Anand Parkash, now Superintending Engineer, Haryana State Agricultural Marketing Board Vs State (U.T.Chandigarh) and anr.
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 7 : (1990) 2 RCR(Criminal) 93
High Courts28 Mar 1990Dismissed
Sudha Mehta Vs Ravinder Mehta
Punjab And Haryana At Chandigarh · (1990) 2 DMC 362
Hindu Marriage Act, 1955 — Section 12
High Courts28 Mar 1990
Shree Markande Metal (India) Pvt. Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 364
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 31(13)
High Courts27 Mar 1990Dismissed
Kaur Chand Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0097
High Courts27 Mar 1990Allowed
Shiv Kumar Bagra and Another Vs The Panchkula Urban CooperativeBank Limited and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 52
Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13DHaryana Co-operative Societies Act, 1984 — Section 33, 33(1), 34, 94
High Courts27 Mar 1990
Food Specialities Limited Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1990) 29 ECC 145 : (1991) 51 ELT 310 : (1991) 1 ILR (P&H) 118 : (1990) 98 PLR 362 : (1990) 3 RCR(Criminal) 455
Constitution of India, 1950 — Article 226
High Courts27 Mar 1990
Raj Pal Singh and anr. Vs Raj Dulari alias Rajeshwari Singh
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 675 : (1990) 2 RCR(Criminal) 104
High Courts26 Mar 1990
Raj Pal Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · AIR 1990 P&H 321
High Courts23 Mar 1990Dismissed
Dr. Agya Ram Thapar and Another Vs The Financial Commissioner, Revenue and Secretary to Government, Rehabilitation Department and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 124
Administration of Evacuee Property Act, 1950 — Section 28, 54
High Courts23 Mar 1990
Harjone Singh alias Jona Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 91