High Courts23 Mar 1990
Karnail Singh alias Fakir Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 103
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,762 of 4,611
High Courts23 Mar 1990
Ajaib Singh Vs State of Punjab and ors..
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 22
High Courts23 Mar 1990
Gurcharan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 695 : (1990) 2 RCR(Criminal) 201
High Courts23 Mar 1990
Smt. Jatinder Kaur Vs Shri Kirpal Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 63
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts22 Mar 1990Allowed
Ravinder Kumar Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0095
High Courts22 Mar 1990Dismissed
Municipal Committee Vs Jaswant Rai and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 402
Limitation Act, 1963 — Article 113Punjab Municipal Act, 1911 — Section 81
High Courts22 Mar 1990Allowed
Shiv Ram Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 197
Land Acquisition Act, 1894 — Section 23
High Courts21 Mar 1990Dismissed
K. Vaidyanathan Vs State Bank of India
Punjab And Haryana At Chandigarh · (1990) 03 P&H CK 0098
High Courts21 Mar 1990Dismissed
Maj. Rauf Ahmed Vs Kanwar Anjam Jamali
Punjab And Haryana At Chandigarh · (1990) 98 PLR 33 : (1990) 2 RCR(Criminal) 331 : (1991) 1 RCR(Criminal) 602
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 128, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5, 7
High Courts21 Mar 1990
United India Insurance Company Etc. Vs Meena Katyal and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 633
High Courts21 Mar 1990Dismissed
Veena Rani Vs Parvinder Kumar
Punjab And Haryana At Chandigarh · (1993) 2 DMC 466
Civil Procedure Code, 1908 (CPC) — Section 151, 24Hindu Marriage Act, 1955 — Section 13, 21A
High Courts20 Mar 1990
Kheta Singh alias Teja Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 101
High Courts20 Mar 1990
Rohtas and ors. Vs Bakhtawar
Punjab And Haryana At Chandigarh · (1990) PLJ 297 : (1991) 1 RRR 190
High Courts20 Mar 1990
Hukam Chand Vs Shanti Devi
Punjab And Haryana At Chandigarh · (1990) 2 LJR 621 : (1990) PLJ 360 : (1990) 2 RRR 107
High Courts20 Mar 1990
Punjab State Vs Sansar Preet Mandal, Preet Nagar
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 680 : (1990) PLJ 322 : (1990) 2 RRR 130
High Courts19 Mar 1990Allowed
Sukhchain Singh Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (1990) 68 CompCas 491 : (1990) 97 PLR 702
Civil Procedure Code, 1908 (CPC) — Section 34Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts19 Mar 1990
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 382 : (1990) 2 CurLJ 125 : (1990) 2 RCR(Criminal) 231
High Courts19 Mar 1990
Parkash Singh and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1990) 98 PLR 561 : (1990) 3 RCR(Criminal) 580
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 404
High Courts16 Mar 1990Dismissed
Manjeet Singh Vs Parson Kaur
Punjab And Haryana At Chandigarh · (1990) 2 DMC 447
Hindu Marriage Act, 1955 — Section 11, 24, 5
High Courts16 Mar 1990Dismissed
Inderpal Singh Vs Smt. Inderjit Kaur
Punjab And Haryana At Chandigarh · (1990) 98 PLR 85
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24