High Courts10 Jan 1990
Gurnam Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 496
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,773 of 4,611
High Courts10 Jan 1990
Jarnail Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 507
High Courts10 Jan 1990
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 631
High Courts10 Jan 1990
Dharam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 846 : (1990) 1 RCR(Criminal) 569
High Courts09 Jan 1990
Gurbachan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 498 : (1990) 1 RCR(Criminal) 457
High Courts09 Jan 1990
Bawa Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 527
High Courts09 Jan 1990
Rajinder Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 35 : (1990) PLJ 163 : (1990) 1 RRR 464
High Courts09 Jan 1990
Gurdial Singh@ Bhai Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 433 : (1990) 1 CurLJ 327 : (1990) 1 RCR(Criminal) 508
High Courts09 Jan 1990
Sewa Ram and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 296 : (1990) 1 RCR(Criminal) 495
High Courts09 Jan 1990
Brij Mohan alias Vijay Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 301
High Courts09 Jan 1990Allowed
Dalbir Singh Vs Smt. Krishna and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 311 : (1990) ACJ 800 : (1990) 68 CompCas 489 : (1990) 97 PLR 441
High Courts09 Jan 1990Dismissed
International Auto Trading Company Vs Hindustan Machine Tools Limited and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 381
Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 1990Dismissed
Harinderpal Singh and Another Vs Punjab Agricultural University and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 309
Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 1990
Bhagwan Das (Died) Vs Financial Commissioner Revenue, Government of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 122
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.26
High Courts08 Jan 1990
Manjeet Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 88
High Courts08 Jan 1990
Maha Ram and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 445 : (1991) 1 CurLJ 2 : (1990) 1 RCR(Criminal) 460
High Courts25 Dec 1989
State Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 375 : (1989) 2 CurLJ 409 : (1989) 2 RCR(Criminal) 456
High Courts25 Dec 1989
Didar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 639
High Courts22 Dec 1989Dismissed
Prem Nath Gangneja Vs Edwardganj Public Welfare Association and Another
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 787 : (1989) 179 ITR 196
Companies Act, 1956 — Section 397, 398, 399(1)
High Courts22 Dec 1989Dismissed
Ram Singh and Others Vs Joint Director Panchayats and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 29
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2, 7Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 16