High Courts19 Jul 1990Dismissed
Chamkaur Singh Mander Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 278
Punjab Civil Services Rules — Rule 3.12, 3.14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,748 of 4,611
High Courts18 Jul 1990
Inderjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 464
High Courts18 Jul 1990Allowed
Hindustan Petroleum Corporation Ltd. Vs Uppal Engineering Company Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1990) 07 P&H CK 0042
Arbitration Act, 1940 — Section 34
High Courts18 Jul 1990Allowed
Kailash Wati Vs Surinder Kumar Gupta
Punjab And Haryana At Chandigarh · (1991) 99 PLR 212 : (1991) 1 RCR(Rent) 104
East Punjab Urban Rent Restriction Act, 1949 — Section 19, 8, 9, 9(2)
High Courts18 Jul 1990Dismissed
State of Haryana and Another Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 394
Constitution of India, 1950 — Article 14, 16
High Courts17 Jul 1990Allowed
Manohar Lal and Another Vs Surjan Singh and Another
Punjab And Haryana At Chandigarh · (1990) 07 P&H CK 0094
High Courts17 Jul 1990
Kewal Krishan Bajaj Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 401
High Courts17 Jul 1990
Savita Aggarwal Vs R.C. Aggarwal
Punjab And Haryana At Chandigarh · (1991) CivCC 812 : (1991) 1 DMC 18
Hindu Marriage Act, 1955 — Section 24
High Courts17 Jul 1990Dismissed
Paramjit Singh Vs The Financial Commissioner (Revenue), with Power of Central Government and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 468
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts16 Jul 1990
Dilbag Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 133 : (1991) 1 RCR(Criminal) 35
High Courts16 Jul 1990
Charan Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 562
High Courts16 Jul 1990
Amrit Kaur Vs Satpal Singh and Others
Punjab And Haryana At Chandigarh · (1991) 1 ACC 128
Motor Vehicles Act, 1988 — Section 129A
High Courts13 Jul 1990
U.S.Misra Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 272 : (1990) 2 RCR(Criminal) 455
High Courts13 Jul 1990
Prem Singh Vs State
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 679
High Courts13 Jul 1990
Raghbir Singh and ors. Vs Gurnam Kaur
Punjab And Haryana At Chandigarh · (1990) 2 LJR 680 : (1990) PLJ 534 : (1991) 1 RRR 306
High Courts13 Jul 1990
Champa Rani and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 265 : (1990) 3 RCR(Criminal) 577
High Courts12 Jul 1990Allowed
Ujjal Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 193
Punjab Agricultural Service (Class I) Rules, 1947 — Rule 13(2), 3(1), 3(1)(2), 3(2), 3(4)Punjab Soil Conservation and Engineering Service (Class I) Rules, 1978 — Rule 8
High Courts12 Jul 1990Allowed
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) ACJ 198
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Jul 1990
Dhir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 508
High Courts12 Jul 1990
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 257 : (1990) 3 RCR(Criminal) 565