High Courts12 Jul 1990
Gurnam Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 ACC 179 : (1992) ACJ 198
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,749 of 4,611
High Courts10 Jul 1990Dismissed
Sohan Singh and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 289
Haryana Service of Engineers (Class II) Public Works Department (Irrigation Branch) Rules, 1970 — Rule 16(1)Punjab Civil Services Rules — Rule 8.126, 8.23
High Courts10 Jul 1990Allowed
Gram Panchayat of Hafizabad and Another Vs Chief Judicial Magistrate etc.
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 295 : (1990) 98 PLR 353
Punjab Gram Panchayat Act, 1952 — Section 21, 41
High Courts10 Jul 1990
Mohani Devi (Smt.) and Others Vs Premkumar and Another
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 391 : (1990) 98 PLR 378
High Courts10 Jul 1990
Commissioner of Income Tax Vs Suresh Kumar
Punjab And Haryana At Chandigarh · (1990) 186 ITR 114
Income Tax Act, 1961 — Section 256
High Courts10 Jul 1990Allowed
Tarlok Singh Vs Parsinno
Punjab And Haryana At Chandigarh · (1991) CivCC 53 : (1990) 98 PLR 431 : (1990) 2 RCR(Rent) 504
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts10 Jul 1990
Notam Singh and others Vs The Commissioner, Jullundur Divn. and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 196
Constitution of India, 1950 — Article 226Punjab Package Deal Properties (Disposal) Act, 1976 — Section 15
High Courts10 Jul 1990Allowed
Rajesh Moses Vs Asha Arthur
Punjab And Haryana At Chandigarh · (1991) 1 DMC 122
Divorce Act, 1869 — Section 10Special Marriage Act, 1954 — Section 28
High Courts10 Jul 1990Dismissed
Amar Cold Storage and Ice Factory and Others Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1991) 72 CompCas 163 : (1990) 98 PLR 415
State Financial Corporations Act, 1951 — Section 31, 31(1)
High Courts10 Jul 1990Dismissed
Rajdip Singh and Another Vs Smt. Joginder Kaur and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 365
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, 115
High Courts10 Jul 1990
Kaycee Road Linkers Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 577 : (1990) 98 PLR 424
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 96
High Courts10 Jul 1990Allowed
Amarjit Singh Kaleka Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 329
Forest Service (Appointment by Competitive Examination) Regulations, 1967 — Regulation 4Punjab Government National Emergency (Concession) Rules, 1965 — Rule 4Punjab Reorganisation Act, 1966 — Section 82, 82(1A)
High Courts09 Jul 1990
Sh. Satnam Singh and Others Vs Sh. Bawa Singh and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 581
Contempt of Courts Act, 1971 — Section 12
High Courts09 Jul 1990
Sardar Singh Bhatia and ors. Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 259 : (1990) 2 RCR(Criminal) 453
High Courts09 Jul 1990
Gopal Krishan Khanna, Reader, Punjab and Haryana High Court Vs The Hon'ble Punjab Haryana High Court
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 298
Constitution of India, 1950 — Article 226, 227High Court, Establishment (Appointment and Conditions of Service) Rules, 1973 — Rule 34(1)Punjab Civil Services (Revised Scales of Pay) Rules, 1979 — Rule 6(1)
High Courts06 Jul 1990
Kapoot Singh Ahluwalia Vs Anita
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 555
High Courts27 Jun 1990Allowed
Bhanwar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 1 LLJ 6
Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7
High Courts20 Jun 1990
Madan Lal and ors. Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 412 : (1990) 2 RCR(Criminal) 571
High Courts20 Jun 1990
Court on its own Motion Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 98 PLR 14
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts19 Jun 1990
Paul Osumba Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 502