COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,747 of 4,611

High Courts25 Jul 1990Allowed

Rajesh Kumar and Others Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (1991) 1 DMC 93

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A

High Courts24 Jul 1990Allowed

Purshotam Lal Vs Kirpal Kaur and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 233 : (1991) 1 RCR(Rent) 501

Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 9(2)

High Courts24 Jul 1990

Amarjit Singh and ors. Vs Jawala Singh and ors.

Punjab And Haryana At Chandigarh · (1990) 2 LJR 589 : (1990) PLJ 510 : (1991) 1 RRR 313

High Courts24 Jul 1990

Rai Singh and ors. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 683

High Courts24 Jul 1990

Amarjit Singh Vs Union of India, Ministry of Finance and ors.

Punjab And Haryana At Chandigarh · (1990) 2 AICLR 376 : (1990) 3 RCR(Criminal) 698

High Courts24 Jul 1990

Gurcharan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 670

High Courts24 Jul 1990

Nirmal Singh Vs Union Territory Chandigarh

Punjab And Haryana At Chandigarh · (1991) 1 ACC 5 : (1991) 2 ILR (P&H) 33 : (1990) 2 RCR(Criminal) 458

Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4

High Courts24 Jul 1990

Dalip Singh and Others Vs Dalipo

Punjab And Haryana At Chandigarh · (1990) 07 P&H CK 0001

High Courts23 Jul 1990Allowed

Ajay Kumar and Others Vs The J. and K. State Financial Corporation and Others

Punjab And Haryana At Chandigarh · (1990) 98 PLR 370

State Financial Corporations Act, 1951 — Section 31

High Courts23 Jul 1990Dismissed

Hardip Singh Vs The Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (1990) 98 PLR 517

Constitution of India, 1950 — Article 226

High Courts23 Jul 1990Dismissed

Raksha Devi and Others Vs Aruna Devi

Punjab And Haryana At Chandigarh · (1991) 1 DMC 46

Dowry Prohibition Act, 1961 — Section 2(1)Penal Code, 1860 (IPC) — Section 406

High Courts23 Jul 1990

Buta Singh and another Vs Jota Singh and another

Punjab And Haryana At Chandigarh · AIR 1991 P&H 95

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts23 Jul 1990

Mrs. Anupam Chaudhary Vs Raveen Mohan Chaudhary

Punjab And Haryana At Chandigarh · (1991) 99 PLR 221

Hindu Marriage Act, 1955 — Section 24, 24

High Courts23 Jul 1990Allowed

Ajay Kapoor and Others Vs The J and K State Financial Corporation and Others

Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 317

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 46Constitution of India, 1950 — Article 227State Financial Corporations Act, 1951 — Section 29, 30, 31, 31(1), 32

High Courts23 Jul 1990Allowed

Jagtar Singh Vs Punjab State

Punjab And Haryana At Chandigarh · (1990) 98 PLR 530

Constitution of India, 1950 — Article 311

High Courts21 Jul 1990

Rajesh Kumar and ors. Vs State of Haryana and anr.

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 561 : (1990) 2 RCR(Criminal) 513

High Courts20 Jul 1990

Niamta Ram and Co. and Others Vs Rajpura Co-operative Construction Society Ltd. and Others

Punjab And Haryana At Chandigarh · (1990) 98 PLR 625 : (1990) 2 RCR(Rent) 384

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4(2)

High Courts20 Jul 1990

Mangal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 564

High Courts19 Jul 1990

Rikhi Dev Malhotra Vs Shaman Sareen and ors.

Punjab And Haryana At Chandigarh · (1990) 2 AICLR 261 : (1990) 2 RCR(Criminal) 462

High Courts19 Jul 1990

S.K.Jain, Office Supervisor, Madura Coats Ltd. Vs Raj Kumar

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 250 : (1990) 2 RCR(Criminal) 647