High Courts03 Aug 1990Dismissed
Smt. Tejinder Kaur Vs Punjab Poultry Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (1990) 98 PLR 636
Civil Procedure Code, 1908 (CPC) — Section 115, 151Punjab Courts Act, 1918 — Section 44
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,745 of 4,611
High Courts03 Aug 1990
Kamal Kumar Gupta Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 118 : (1990) 2 ILR (P&H) 405 : (1991) 1 RCR(Civil) 57
Constitution of India, 1950 — Article 16, 226, 320Punjab Civil Services (Executive Branch) Rules, 1930 — Rule 7(1)
High Courts03 Aug 1990
Aditya Vesh Disciple of Swami Daya Nand Vs Shri Bhajan Lal and others
Punjab And Haryana At Chandigarh · AIR 1991 P&H 210 : (1991) 1 ILR (P&H) 399
Representation of the People Act, 1951 — Section 100, 80, 83
High Courts03 Aug 1990Dismissed
Bihari Lal Shanu Ram Vs Bihari Lal Wadhwa and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 183
Succession Act, 1925 — Section 306
High Courts03 Aug 1990Dismissed
Umrao Vs Smt. Minu and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 109
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 115Delhi Rent Control Act, 1958 — Section 14(4)East Punjab Urban Rent Restriction Act, 1949 — Section 14(1), 15(5) , 15(6)
High Courts02 Aug 1990
Darya and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 590
High Courts02 Aug 1990
Jai Bhagwan Vs Friends Flour Mills Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1991) 70 CompCas 171
High Courts01 Aug 1990Dismissed
Suresh Chander Sharma (Dr.) and Others Vs The Haryana Dairy Development Cooperative Federation Ltd. and Another
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 499
Constitution of India, 1950 — Article 311, 38, 41, 43Haryana Co-operative Societies Act, 1984 — Section 37, 37(1), 37(2)
High Courts01 Aug 1990
Bhajan Lal and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 411 : (1990) 2 RCR(Criminal) 515
High Courts31 Jul 1990Allowed
K.G.P. Pillai Vs Subhash Chander Pathania
Punjab And Haryana At Chandigarh · (1990) 98 PLR 514 : (1990) 2 RCR(Rent) 386
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A(8)
High Courts31 Jul 1990Dismissed
Sarwan Ram and Another Vs Harnek Singh and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 358 : (1990) 98 PLR 483 : (1990) 2 RCR(Rent) 508
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8A, 151
High Courts31 Jul 1990
Nathu Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 07 P&H CK 0067
High Courts31 Jul 1990
Smt. Sandaya and Others Vs Shamsher Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 597
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Land Revenue Act, 1887 — Section 115, 117(2), 158
High Courts31 Jul 1990Dismissed
Amarjit Singh Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 423
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4
High Courts31 Jul 1990Allowed
Ram Dev and Another Vs Satbir Singh and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 544
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts30 Jul 1990Allowed
Smt. Nasib Kaur Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 216
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 201
High Courts27 Jul 1990Dismissed
Bansi Lal Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 481 : (1990) 2 RCR(Rent) 489
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts27 Jul 1990
Jeet Singh and Others Vs Mohan Singh and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 466
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98
High Courts27 Jul 1990
R.P. Jagga and Others Vs Calcutta Electric Company and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 223
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts27 Jul 1990
Jaimal Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 277 : (1990) 3 RCR(Criminal) 566