COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,744 of 4,611

High Courts07 Aug 1990

Mehtab Singh Khanna and others Vs Union of India and others

Punjab And Haryana At Chandigarh · AIR 1991 P&H 228 : (1992) 1 ILR (P&H) 303

Constitution of India, 1950 — Article 132(1), 154, 166, 226, 229Government of India Act, 1935 — Section 266(3), 290(1)Telegraph Act, 1885 — Section 7

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High Courts07 Aug 1990

Smt. Surjit Kaur and others Vs Kewal Singh and others

Punjab And Haryana At Chandigarh · AIR 1991 P&H 205 : (1991) 1 CivCC 197 : (1991) CivCC 197

Transfer of Property Act, 1882 — Section 60

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High Courts07 Aug 1990Allowed

Puran Singh Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · (1991) 33 ECR 90 : (1990) 3 RCR(Criminal) 666

Arms Act, 1959 — Section 25Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 9Constitution of India, 1950 — Article 21, 22, 226, 227

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High Courts07 Aug 1990

Ramji Dass Vs The Oriental Fire and General Insurance Co. and Others

Punjab And Haryana At Chandigarh · (1991) 1 ACC 322

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High Courts07 Aug 1990

Smt. Chhaya Arora Vs Haryana Housing Board and Another

Punjab And Haryana At Chandigarh · (1990) 98 PLR 626

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High Courts07 Aug 1990

Shrimati Sharda Devi and Others Vs Shri Bahadur Singh and Others

Punjab And Haryana At Chandigarh · (1990) 98 PLR 663

Motor Vehicles Act, 1939 — Section 110A

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High Courts06 Aug 1990

Narinder Kumar Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 463

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25H

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High Courts06 Aug 1990

Phool Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 177

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High Courts06 Aug 1990

Hari Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 649

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High Courts06 Aug 1990Dismissed

Canara Bank Vs Aar Pee Trading Co. and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 373

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, Order 26 Rule 12

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High Courts06 Aug 1990

M/s. Hindustan Syringes Pvt. Ltd. Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · AIR 1991 P&H 207

Constitution of India, 1950 — Article 226Faridabad Complex (Regulation and Development) Act, 1971 — Section 21

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High Courts06 Aug 1990

Arun Malhotra Vs State of Haryana

Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 662

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High Courts06 Aug 1990

Ram Saran Vs State of Punjab

Punjab And Haryana At Chandigarh · (1990) 2 CurLJ 697 : (1990) 2 RCR(Criminal) 572

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High Courts06 Aug 1990

Devinder Singh Vs Union of India

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 508 : (1990) 2 AICLR 481 : (1990) 2 RCR(Criminal) 470

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High Courts06 Aug 1990

Bimla Devi Vs Union Territory of Chandigarh

Punjab And Haryana At Chandigarh · (1991) 1 AICLR 131 : (1991) 1 RCR(Criminal) 470

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High Courts06 Aug 1990Dismissed

Punjab Rice Mills Vs Punjab State Civil Supplies Corporation Ltd. and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 256

Civil Procedure Code, 1908 (CPC) — Section 115, 9

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High Courts06 Aug 1990Dismissed

Prem Nath and Another Vs Chiman Lal and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 250

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5

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High Courts06 Aug 1990

Narender Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1990) 98 PLR 508

Industrial Disputes Act, 1947 — Section 25G

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High Courts06 Aug 1990Allowed

Hindustan Syringes Private Limited Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 404

Constitution of India, 1950 — Article 226Faridabad Complex (Regulation and Development) Act, 1971 — Section 21Haryana Municipal Act, 1973 — Section 99

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High Courts06 Aug 1990Dismissed

Nagwant Singh Vs Ved Raj

Punjab And Haryana At Chandigarh · (1991) CivCC 316 : (1991) 1 RCR(Rent) 94

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