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Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,743 of 4,611

High Courts10 Aug 1990Dismissed

Charan Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 4

Languages Department (State Service Class II) Rules, 1965 — Rule 8Punjab Financial Commissioners Office (State Service Class III) Rules, 1957 — Rule 10, 2, 4, 6, 7Punjab General Clauses Act, 1898 — Section 11
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High Courts10 Aug 1990Allowed

Smt. Biran Vs Gurmukh Singh

Punjab And Haryana At Chandigarh · (1991) 99 PLR 167 : (1991) 1 RCR(Rent) 95

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
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High Courts09 Aug 1990

Kamal Kumar Vs Dev Raj

Punjab And Haryana At Chandigarh · (1990) 98 PLR 525 : (1990) 2 RCR(Rent) 551

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
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High Courts08 Aug 1990Dismissed

Puran Chand Vs Sat Parkash and Others

Punjab And Haryana At Chandigarh · (1990) 08 P&H CK 0011

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 1(1), Order 1 Rule 2, Order 21 Rule 2, Order 21 Rule 2(3)
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