High Courts23 Aug 1990
Basant Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 RCR(Criminal) 204
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,741 of 4,611
High Courts23 Aug 1990
Jasmir Singh Vs State of Punjab and Ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 600 : (1990) PLJ 595 : (1991) 1 RRR 152
High Courts23 Aug 1990
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 08 P&H CK 0050
High Courts23 Aug 1990Allowed
Santosh Kumar Vs Ram Sarup
Punjab And Haryana At Chandigarh · (1991) 99 PLR 602 : (1990) 2 RCR(Rent) 681 : (1992) 1 RCR(Rent) 254
Transfer of Property Act, 1882 — Section 76
High Courts23 Aug 1990Allowed
Smt. Sujata Kataria Vs Shri Roop Singh Nagar and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 236 : (1991) 1 RCR(Rent) 116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Transfer of Property Act, 1882 — Section 53A
High Courts22 Aug 1990
Shyam Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 508 : (1991) 99 PLR 361
Criminal Procedure Code, 1973 (CrPC) — Section 216, 260, 482Prevention of Food Adulteration Act, 1954 — Section 16(1), 16A
High Courts22 Aug 1990
Banarsi Dass Vs Kundan Lal
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 471 : (1991) 1 RCR(Criminal) 4
High Courts21 Aug 1990Dismissed
Smt. Bachint Kaur Vs Smt. Gurnam Kaur and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 658
Limitation Act, 1963 — Section 19
High Courts21 Aug 1990Allowed
Navdeep Singh Vs Gulab Preet Kaur
Punjab And Haryana At Chandigarh · (1991) 1 DMC 80 : (1990) 2 RCR(Criminal) 666
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6
High Courts21 Aug 1990
Barjinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 247 : (1990) 2 RCR(Criminal) 690
High Courts21 Aug 1990
Neti and anr. Vs Ram Kishan and ors.
Punjab And Haryana At Chandigarh · (1991) PLJ 134 : (1991) 2 RRR 69
High Courts21 Aug 1990Allowed
Jagan Nath Etc. Vs State of Punjab Etc.
Punjab And Haryana At Chandigarh · (1991) 99 PLR 38
High Courts21 Aug 1990Allowed
Parveen Bala @ Veena Rani Vs Jagdish Rai
Punjab And Haryana At Chandigarh · (1991) 1 DMC 266
Criminal Procedure Code, 1973 (CrPC) — Section 125Guardians and Wards Act, 1890 — Section 25
High Courts21 Aug 1990Dismissed
Jagir Singh and Others Vs Rajdev Kaur and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 639 : (1990) 2 RCR(Rent) 520
High Courts21 Aug 1990Allowed
Sohan Lal Monga Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 428
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts21 Aug 1990
Ram Lal Sahni Vs Deputy Registrar
Punjab And Haryana At Chandigarh · (1991) PLJ 54 : (1991) 1 RRR 384
High Courts21 Aug 1990Dismissed
Surinder Katyal Vs Vaneet Rani
Punjab And Haryana At Chandigarh · (1991) 1 DMC 334
Hindu Marriage Act, 1955 — Section 24
High Courts20 Aug 1990
Raghunath Sahai Vs The District Food and Supplies Controller
Punjab And Haryana At Chandigarh · (1990) 98 PLR 657
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1990
Sewa Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 401 : (1990) 2 RCR(Criminal) 623
High Courts20 Aug 1990
Kaka Vs Hassan Bano and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 182 : (1990) 2 RCR(Criminal) 702
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)