High Courts20 Aug 1990
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 670 : (1991) 1 RCR(Criminal) 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,742 of 4,611
High Courts18 Aug 1990Allowed
The United Commercial Bank (UCO Bank) and Others Vs S.C. Girotra
Punjab And Haryana At Chandigarh · (1990) 98 PLR 585
Constitution of India, 1950 — Article 311(2)
High Courts18 Aug 1990Allowed
Ranjit Kaur Vs Atam Singh
Punjab And Haryana At Chandigarh · (1991) 1 DMC 100
Dowry Prohibition Act, 1961 — Section 2
High Courts18 Aug 1990Allowed
Meja Singh Vs S.H.O., Police Station Sadar
Punjab And Haryana At Chandigarh · (1991) ACJ 439
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Aug 1990Dismissed
Tirlok Chand Jain and Others Vs Swastika Strips (P.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 509 : (1990) 98 PLR 655
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 433, 434, 439
High Courts18 Aug 1990Allowed
Shri Daya Nand Dahiya Vs Shialu Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 577
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Aug 1990Dismissed
Gurbachan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1991) CriLJ 713 : (1990) 2 RCR(Criminal) 498
Constitution of India, 1950 — Article 22(5), 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts17 Aug 1990Dismissed
Tara Singh Vs Dewan Singh Puri and Others
Punjab And Haryana At Chandigarh · (1991) CivCC 336
High Courts17 Aug 1990Allowed
National Fertilizers Limited and Another Vs Ishar Singh
Punjab And Haryana At Chandigarh · (1991) 99 PLR 463
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 10, 12(5)
High Courts17 Aug 1990
Gangadhar Vs Satinderjit Kaur and ors.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 617
High Courts17 Aug 1990Dismissed
Nikka Singh Vs Amarjit Kaur and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 294 : (1991) 99 PLR 137
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts17 Aug 1990
Faquir Chand alias Faquiria Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 639 : (1990) 2 RCR(Criminal) 650
High Courts17 Aug 1990
Jagbir Singh Vs Dilbagh Singh and Another
Punjab And Haryana At Chandigarh · (1991) 1 DMC 284 : (1990) 2 RCR(Criminal) 580
Penal Code, 1860 (IPC) — Section 494, 497, 498
High Courts16 Aug 1990Dismissed
Daya Nand Suhag Vs Dharam Chand and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 474
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(5)
High Courts16 Aug 1990
Hardev Singh etc. Vs Special Land Acquisition
Punjab And Haryana At Chandigarh · (1990) 98 PLR 646
Limitation Act, 1963 — Section 5
High Courts16 Aug 1990
Rachhpal Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 566
High Courts16 Aug 1990Dismissed
Hans Tools Co. Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (1992) 73 CompCas 245 : (1991) 99 PLR 316
Constitution of India, 1950 — Article 14, 226State Financial Corporations Act, 1951 — Section 29, 31Transfer of Property Act, 1882 — Section 69
High Courts16 Aug 1990Dismissed
Daya Nand Sohag Vs Dharam Chand
Punjab And Haryana At Chandigarh · (1991) 99 PLR 268 : (1991) 1 RCR(Rent) 232 : (1991) 1 RCR(Rent) 139
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts16 Aug 1990
Sham Lal Sharma Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1991) 99 PLR 234
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 115
High Courts16 Aug 1990Dismissed
Smt. Maya Devi alias Savita Rikhi Vs Surjit Singh and Another
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 37
Hindu Adoptions and Maintenance Act, 1956 — Section 13, 16Limitation Act, 1963 — Article 109, 58, 59Specific Relief Act, 1963 — Section 34