High Courts27 Jul 1990
Jasbir Kaur and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 512 : (1990) 2 RCR(Criminal) 688
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,746 of 4,611
High Courts27 Jul 1990Dismissed
State of Punjab and Another Vs Amolak Ram Kapoor and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 218 : (1990) 98 PLR 471 : (1990) 79 STC 315
Punjab General Sales Tax Act, 1948 — Section 19Punjab Land Revenue Act, 1887 — Section 158Societies Registration Act, 1860 — Section 14, 6, 8
High Courts27 Jul 1990
Hari Krishan Vs Smt. Krishna Mohini
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 1 : (1990) 98 PLR 589
East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 55
High Courts27 Jul 1990
Ranjit Singh and Others Vs Nihal Singh @ Nihala and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 545
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65A
High Courts26 Jul 1990
Mukhwinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1992) CriLJ 1897 : (1992) 3 RCR(Criminal) 678
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 313East Punjab Children Act, 1949 — Section 34, 34(1), 35, 6, 63
High Courts26 Jul 1990
Malik Chand Vs Ram Sarup Gupta
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 493 : (1990) 98 PLR 632 : (1990) 2 RCR(Rent) 593
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4(2)
High Courts26 Jul 1990
Tej Pal Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1992) 61 ELT 57
Central Excises and Salt Act, 1944 — Section 9(1), 9AA(1)Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Customs Act, 1962 — Section 110
High Courts26 Jul 1990
Vinod Kumar Gahir Vs Pawan Kumari
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 269 : (1990) 2 RCR(Criminal) 456
High Courts26 Jul 1990
Abdul Sattar Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 517 : (1990) 3 RCR(Criminal) 694
High Courts26 Jul 1990Dismissed
Kapoot Singh Ahluwalia and Others Vs Anita
Punjab And Haryana At Chandigarh · (1990) 2 DMC 591
Criminal Procedure Code, 1973 (CrPC) — Section 179, 181(4)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Jul 1990
Santosh Kumar Sharma Vs Haryana Land Reclamation and Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (1990) 98 PLR 357
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 1990Dismissed
Surjit Singh Vs Gian Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 355 : (1990) 2 RCR(Rent) 601
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13A
High Courts26 Jul 1990
Tripat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 1 ACC 137
Penal Code, 1860 (IPC) — Section 304AProbation of Offenders Act, 1958 — Section 4
High Courts25 Jul 1990
The State of Punjab Vs Madan Lal Gupta and Others
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 262 : (1990) 98 PLR 475
Evidence Act, 1872 — Section 123
High Courts25 Jul 1990Dismissed
Arya Vidya Mandir Vs Dr. Ram Sarup Agnihotri
Punjab And Haryana At Chandigarh · (1990) 98 PLR 579
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jul 1990
Asa Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 490 : (1991) 1 RCR(Criminal) 191
High Courts25 Jul 1990
Bhai Nandbir Singh Vs Financial Commissioner - Pespondent
Punjab And Haryana At Chandigarh · (1990) PLJ 577 : (1991) 1 RRR 135
High Courts25 Jul 1990
Ram Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 1 AICLR 134 : (1991) 1 RCR(Criminal) 181
High Courts25 Jul 1990
Gurpartap Singh Vs Satwant Kaur
Punjab And Haryana At Chandigarh · (1990) 2 AICLR 783 : (1991) 1 RCR(Criminal) 40
High Courts25 Jul 1990Dismissed
Oriental Insurance Co. Ltd. and Others Vs Santokh Singh
Punjab And Haryana At Chandigarh · (1991) ACJ 390 : (1990) 98 PLR 532