High Courts30 Jan 1996
Mukhtiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,411 of 4,611
High Courts30 Jan 1996
Sultan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 325 : (1996) 2 RCR(Criminal) 290
High Courts30 Jan 1996
Gurmez Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 307
High Courts30 Jan 1996
Jagir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 2693 : (1996) 2 RCR(Criminal) 209
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
High Courts30 Jan 1996Dismissed
Chandan Singh and Others Vs Parsa and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 425
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts29 Jan 1996Allowed
Balbir Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3107
Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jan 1996Dismissed
Munshi Ram Vs Duggar Mal and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 58 : (1996) 2 RCR(Rent) 40
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5), 4
High Courts29 Jan 1996
Nafe Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 199
High Courts27 Jan 1996
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 348
High Courts25 Jan 1996
Skattar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 516 : (1996) 1 CurLJ 621 : (1996) 2 RCR(Criminal) 273
High Courts25 Jan 1996
Iqbal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 01 P&H CK 0069
High Courts25 Jan 1996
Kishan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 570
High Courts25 Jan 1996
Virsa Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1996) CrLJ 4330 : (1996) 2 RCR(Criminal) 682
High Courts25 Jan 1996
Commissioner of Income Tax Vs S.S. Khosla
Punjab And Haryana At Chandigarh · (1996) 220 ITR 65
Income Tax Act, 1961 — Section 17(2), 2(24), 256
High Courts25 Jan 1996
Official Liquidator Vs Surya Partap Singh and Others
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 134 : (1996) 112 PLR 669
Companies Act, 1956 — Section 454, 454(2), 454(5)
High Courts24 Jan 1996
Ashok Kumar Vajpai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 416 : (1996) 1 RCR(Criminal) 773
High Courts24 Jan 1996
Wazir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 702
High Courts24 Jan 1996
Narinderjit Kaur Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 280 : (1997) 115 PLR 822 : (1997) 2 RCR(Civil) 86
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 6Passports Act, 1967 — Section 5
High Courts24 Jan 1996
Dalu Ram Ram Chander Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 135 CTR 188 : (1996) 220 ITR 560
Income Tax Act, 1961 — Section 139(8), 148, 256, 271(1)Income Tax Rules, 1962 — Rule 117A
High Courts24 Jan 1996
G.N.A. Enterprises (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 87 TAXMAN 120
Income Tax Act, 1961 — Section 256(1), 256(2)