High Courts06 Feb 1996Dismissed
Ishwari Devi Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 68 : (1997) 88 CompCas 544 : (1996) 1 RCR(Criminal) 798
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,409 of 4,611
High Courts06 Feb 1996Allowed
Mani Ram Vs Deputy Collector, Rori Division and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 639 : (1996) 3 RCR(Civil) 449
Haryana Canal and Drainage Act, 1974 — Section 55
High Courts06 Feb 1996Allowed
Mohinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 225
Transfer of Property Act, 1882 — Section 41
High Courts06 Feb 1996Allowed
Durga Dutt Sharma Vs The Presiding Officer and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 742
Industrial Disputes Act, 1947 — Section 2
High Courts06 Feb 1996Dismissed
Vikas Puri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 320 : (1996) 2 RCR(Criminal) 398
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts05 Feb 1996
Ex. L. Nk (DVR) Mohinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 369
High Courts05 Feb 1996
Basheshar Nath and Others Vs The Gram Panchayat
Punjab And Haryana At Chandigarh · (1996) 113 PLR 645
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A, 13B, 2
High Courts05 Feb 1996Allowed
K.G. Pappu Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2985 : (1996) 1 RCR(Criminal) 795
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 29, 3, 31
High Courts05 Feb 1996
Ashok Kumar Wadhwa and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 707
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18(3)
High Courts05 Feb 1996Dismissed
Annu Bala Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1996) 2 DMC 293 : (1996) 2 RCR(Criminal) 688
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Feb 1996
M/s. Om Prakash Satish Kumar Thapar Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1996 P&H 250 : (1996) 113 PLR 42 : (1996) 3 RCR(Civil) 72
Arbitration Act, 1940 — Section 12, 20, 32, 33, 37Constitution of India, 1950 — Article 226Telegraph Act, 1885 — Section 7, 7
High Courts05 Feb 1996
State of Punjab Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 83
High Courts05 Feb 1996
Sahbia alias Rameshwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 698
High Courts05 Feb 1996
Mahabir Singh Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 87
High Courts05 Feb 1996
Ishwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 17
High Courts05 Feb 1996
Baj Singh alias Baji Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 699
High Courts05 Feb 1996Allowed
National Fertilizer Ltd. Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 564 : (1997) 1 RCR(Civil) 52
Punjab Municipal Act, 1911 — Section 80(2)
High Courts05 Feb 1996Dismissed
Karnail Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 715
Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 41(1), 41(5)
High Courts05 Feb 1996
Zora Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 2915
Penal Code, 1860 (IPC) — Section 300, 302, 323, 324, 326
High Courts05 Feb 1996Allowed
Jhajhan Lal Gupta, Director and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 190 : (1996) 3 RCR(Criminal) 42
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 22, 24, 24(4), 29(1), 3K(1)