COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,407 of 4,611

High Courts12 Feb 1996Dismissed

Garg Forgings and Castings Ltd. and Others Vs Steel Strips Ltd.

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 588 : (1996) CriLJ 3306 : (1996) 1 RCR(Criminal) 799

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts12 Feb 1996

Karambir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 91

High Courts12 Feb 1996

Gurvinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 242

High Courts12 Feb 1996

Lakhwinder Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 352

High Courts12 Feb 1996

Raj Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 164

High Courts12 Feb 1996

State of Punjab Vs Amrit Lal

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 378

High Courts12 Feb 1996Allowed

Ved Parkash Vs Leena Kahar

Punjab And Haryana At Chandigarh · (1996) CriLJ 2703 : (1996) 2 DMC 222

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 19, 22

High Courts12 Feb 1996Allowed

Satikar Singh Vs State Election Commission and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 1 : (1996) 3 RCR(Civil) 398

High Courts12 Feb 1996Dismissed

Mohan Singh Vs Hazara Singh etc.

Punjab And Haryana At Chandigarh · (1996) 113 PLR 194

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

High Courts12 Feb 1996

Surinder Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 203 : (1996) 2 RCR(Criminal) 154

Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146(1), 397(2)

High Courts09 Feb 1996

R.C. Goenka Vs Som Nath Jain

Punjab And Haryana At Chandigarh · (1996) CriLJ 2918 : (1996) 2 ILR (P&H) 182

Arbitration Act, 1940 — Section 33, 34Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420

High Courts09 Feb 1996Dismissed

Gurbachan Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1996) CriLJ 3051 : (1996) 2 RCR(Criminal) 723

Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 313Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A

High Courts09 Feb 1996

Ram Niwas Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 313

High Courts09 Feb 1996

Harjinder Kaur Vs U.T.Chandigarh

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 645

High Courts09 Feb 1996

Tarsem Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 756

High Courts09 Feb 1996Dismissed

State of Haryana and Others Vs Paramjit Kaur

Punjab And Haryana At Chandigarh · (1996) 113 PLR 646 : (1996) 3 RCR(Civil) 382

Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3), 14

High Courts09 Feb 1996Allowed

Shiv Kumar Verma Vs Chaman Lal

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 598 : (1996) 113 PLR 197

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts08 Feb 1996

Mangal Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) CriLJ 3258

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 148, 149, 234, 302

High Courts08 Feb 1996

Charan Singh Vs Municipal Committee, Rania and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 207 : (1997) 3 CCC 34 : (1997) 3 CivCC 34 : (1996) PLJ 254 : (1996) 2 PLR 707 : (1996) 2 RCR(Rent) 302 : (1996) 2 RRR 185

High Courts08 Feb 1996

Sukhwinder Singh Sandhu Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 1 CivCC 348 : (1996) 3 RCR(Criminal) 1 : (1996) 2 RCR(Criminal) 660 : (1996) 2 RCR(Criminal) 799