High Courts16 Feb 1996
Vikalap Agro Industries (P) Ltd. and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 778
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,406 of 4,611
High Courts16 Feb 1996Allowed
Chatter Bhuj Vs Raj Kumar Khanna
Punjab And Haryana At Chandigarh · (1996) 113 PLR 120
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 115
High Courts15 Feb 1996Allowed
Sukhmender Singh and Another Vs The Dialpura Mirza and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 533
High Courts15 Feb 1996
State of Punjab Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 256
High Courts15 Feb 1996
Kartar Singh Tomar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 296 : (1996) 1 RCR(Criminal) 729
High Courts15 Feb 1996
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 841
High Courts15 Feb 1996
Nupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 436
High Courts15 Feb 1996
Sukhvinder Singh @ Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 102 : (1996) 2 RCR(Criminal) 690
High Courts15 Feb 1996Dismissed
Minakshi Goyal Vs S.K. Sharma
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 600 : (1996) 2 RCR(Criminal) 165
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Feb 1996
Sukhminder Singh Vs Dialpur Majra Coop.Agri.Service Society Ltd.
Punjab And Haryana At Chandigarh · (1996) 3 LJR 425 : (1996) PLJ 239 : (1996) 2 PLR 533 : (1996) 3 RCR(Civil) 484 : (1996) 2 RRR 429
High Courts14 Feb 1996
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 6
High Courts14 Feb 1996
Anang Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 299
High Courts14 Feb 1996
Charanjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 02 P&H CK 0090
High Courts13 Feb 1996Dismissed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3175 : (1996) 2 RCR(Criminal) 218
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Feb 1996
Rattan Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 2 DMC 185 : (1996) 1 RCR(Criminal) 792
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 498A, 506
High Courts13 Feb 1996
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 47
High Courts13 Feb 1996Allowed
International Woollen Mills Vs The Presiding and Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 1 LLJ 5
High Courts13 Feb 1996
Bagla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 79 : (1996) 2 RCR(Criminal) 64
High Courts13 Feb 1996Allowed
Ravinder Krishan and Others Vs Union Territory, Administration and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 9 : (1996) 2 RCR(Criminal) 431
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 326, 406, 498A
High Courts12 Feb 1996
Harbans Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 LJR 560 : (1996) PLJ 164 : (1996) 3 RCR(Civil) 48