High Courts24 Feb 1996
Kashmir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 307 : (1996) CrLJ 3546 : (1996) 1 CurLJ 468 : (1996) 2 RCR(Criminal) 67
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,405 of 4,611
High Courts24 Feb 1996
Surinder Kumar Sehgal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 228
High Courts24 Feb 1996
Raghbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 504 : (1996) 2 RCR(Criminal) 376
High Courts23 Feb 1996Allowed
Manoj Kumar Rath Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 35
Constitution of India, 1950 — Article 226
High Courts23 Feb 1996Dismissed
Joga Singh Vs Samma Kaur and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 641 : (1996) 113 PLR 78
Evidence Act, 1872 — Section 50
High Courts23 Feb 1996
Deputy Commissioner of Income Tax Vs Modern Motor Works and Others
Punjab And Haryana At Chandigarh · (1996) 133 CTR 259 : (1996) 2 ILR (P&H) 244 : (1996) 220 ITR 415 : (1996) 2 RCR(Criminal) 60
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Income Tax Act, 1961 — Section 194A, 200, 276B
High Courts23 Feb 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 27
High Courts23 Feb 1996
Gurdial Singh Vs Smt. Rattan Kaur
Punjab And Haryana At Chandigarh · AIR 1996 P&H 265 : (1996) 2 CivCC 38 : (1996) 113 PLR 503
Succession Act, 1925 — Section 74
High Courts23 Feb 1996
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 770
High Courts22 Feb 1996Allowed
Punjab Anand Lamp Employees Union Vs Punjab Anand Lamp Industry Ltd. and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 275 : (1997) 1 LLJ 338
Industrial Disputes Act, 1947 — Section 10, 11A, 12
High Courts22 Feb 1996
Prem Singh and Others Vs Bal Bahadur and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 68 : (1996) 113 PLR 221 : (1996) 3 RCR(Civil) 587
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Feb 1996
Santosh Vs Balwinder Kumar
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 692 : (1997) 117 PLR 516 : (1997) 3 RCR(Civil) 311
Hindu Marriage Act, 1955 — Section 13(1)
High Courts20 Feb 1996
Commissioner of Income Tax Vs Export India Corporation (P.) Ltd.
Punjab And Haryana At Chandigarh · (1996) 133 CTR 224 : (1996) 219 ITR 461
Income Tax Act, 1961 — Section 269C, 269D, 269F, 269H, 269UD
High Courts19 Feb 1996Allowed
Anup Singh and Another Vs Jaspal Singh and Brothers and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 5
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts19 Feb 1996
Beant Singh alias Banta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 268 : (1996) 2 RCR(Criminal) 158
High Courts19 Feb 1996Dismissed
Balbir Singh etc. Vs Financial Commissioner (Appeals)
Punjab And Haryana At Chandigarh · (1996) 113 PLR 594 : (1997) 1 RCR(Civil) 288
Constitution of India, 1950 — Article 226Punjab Land Reforms Rules, 1973 — Rule 5
High Courts16 Feb 1996
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 113 PLR 487
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1996Dismissed
Shri Gita Ram Kalsy and Others Vs Shri Arjan Singh Kalsy and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 341 : (1996) 113 PLR 463
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153A
High Courts16 Feb 1996Dismissed
Jaswinder Singh Vs Smt. Sanjogta Nanda
Punjab And Haryana At Chandigarh · (1996) 113 PLR 60
Civil Procedure Code, 1908 (CPC) — Section 11, 47East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Foreign Exchange Regulation Act, 1973 — Section 31(1)
High Courts16 Feb 1996
Risala Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 267 : (1996) 1 CurLJ 399 : (1996) 2 RCR(Criminal) 707