High Courts08 Feb 1996
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 636
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,408 of 4,611
High Courts08 Feb 1996
V.P.Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 261
High Courts08 Feb 1996
Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 100 : (1996) PLJ 352 : (1996) 2 PLR 443 : (1996) 3 RCR(Civil) 623 : (1996) 2 RRR 256
High Courts08 Feb 1996
Commissioner of Income Tax Vs Rajesh Talkies
Punjab And Haryana At Chandigarh · (1996) 87 TAXMAN 204
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 14
High Courts08 Feb 1996Allowed
Jaibir Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 40 : (1996) 113 PLR 443
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12
High Courts07 Feb 1996Allowed
Ajmer Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 113
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4
High Courts07 Feb 1996Allowed
Pritam Singh Vs The Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 679
Northern India Canal and Drainage Act, 1873 — Section 30A, 30B
High Courts07 Feb 1996
State of Punjab Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (1996) CrLJ 4210 : (1996) 2 RCR(Criminal) 288
High Courts07 Feb 1996
Ramesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 94
High Courts07 Feb 1996
State of Punjab Vs Bharpur Singh
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 358 : (1996) CrLJ 3611 : (1996) 2 RCR(Criminal) 832
High Courts07 Feb 1996
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 2640 : (1996) 2 RCR(Criminal) 230
High Courts07 Feb 1996
State of Haryana Vs National Scientific Industries
Punjab And Haryana At Chandigarh · (1997) 57 ECC 127 : (1997) 1 ILR (P&H) 1
Central Sales Tax Act, 1956 — Section 14
High Courts06 Feb 1996
Jagdish Mittar Taneja Vs Kaushalya Chawla
Punjab And Haryana At Chandigarh · (1998) 2 PLJ 365 : (1996) 1 RRR 671
High Courts06 Feb 1996
Bank of India Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 708
Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4Industrial Disputes Act, 1947 — Section 2
High Courts06 Feb 1996Dismissed
Managing Committee, Apeejay Saraswati College for Girls Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 33
High Courts06 Feb 1996
State of Punjab Vs Bant Singh
Punjab And Haryana At Chandigarh · (1996) CrLJ 3886 : (1996) 1 CurLJ 428 : (1996) 2 RCR(Criminal) 135
High Courts06 Feb 1996
Manjinder Kaur alias Bholi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 99
High Courts06 Feb 1996
Kush Kumar Bhasin Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 477 : (1996) 2 RCR(Criminal) 93
High Courts06 Feb 1996
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 611 : (1996) 2 RCR(Criminal) 293
High Courts06 Feb 1996
State of Punjab Vs Darshan Singh and others
Punjab And Haryana At Chandigarh · (1996) CrLJ 4365 : (1996) 2 RCR(Criminal) 331