High Courts02 Feb 1996Allowed
Jahagir and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 48
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,410 of 4,611
High Courts02 Feb 1996Dismissed
Sawinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3205 : (1996) 2 RCR(Criminal) 220
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Feb 1996Dismissed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 DMC 53
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 304B
High Courts02 Feb 1996
Kumari Saroj @ Mona Vs Meenakshi
Punjab And Haryana At Chandigarh · (1996) 2 DMC 197 : (1996) 1 RCR(Criminal) 683
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Feb 1996
M/s. Bharat Wools, Ludhiana Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 215 : (1997) 1 ILR (P&H) 121 : (1996) 113 PLR 230
Companies Act, 1956 — Section 100, 101, 102, 103, 104Constitution of India, 1950 — Article 12, 14, 167, 226Evidence Act, 1872 — Section 115
High Courts02 Feb 1996
Bhagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 722 : (1996) CrLJ 4390 : (1996) 2 RCR(Criminal) 145
High Courts02 Feb 1996
Gobind Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 153
High Courts02 Feb 1996Dismissed
State of Haryana Vs Naresh alias Pappi
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 600 : (1996) 1 CivCC 603 : (1996) CriLJ 3164 : (1996) 2 RCR(Criminal) 165
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 177, 179, 184Penal Code, 1860 (IPC) — Section 363, 366, 375, 376, 497
High Courts02 Feb 1996
Balbir Singh alias Bhira and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 2663 : (1996) 2 RCR(Criminal) 95
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 325
High Courts02 Feb 1996Dismissed
Gian Chand and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 366
Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts01 Feb 1996Dismissed
Sher Singh Vs Lakhvinder Singh and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 716 : (1996) 3 RCR(Civil) 739
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Feb 1996
Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3308
Criminal Procedure Code, 1973 (CrPC) — Section 313Opium Act, 1878 — Section 9
High Courts01 Feb 1996
Shera Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 835 : (1996) 2 RCR(Criminal) 128
High Courts01 Feb 1996
Anoop Kumar and Others Vs The Joint Secretary Cooperation and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 733 : (1996) 3 RCR(Civil) 432
High Courts01 Feb 1996Allowed
Swarn Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 104 : (1996) 3 RCR(Civil) 393
Land Acquisition Act, 1898 — Section 18
High Courts31 Jan 1996Dismissed
Mediwall Hospital and Health Care Pvt. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 57 ECC 60 : (1996) 113 PLR 250 : (1996) 3 RCR(Civil) 31
Constitution of India, 1950 — Article 226
High Courts31 Jan 1996Allowed
Manjit Singh and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 683 : (1996) 3 RCR(Civil) 486
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts31 Jan 1996
V.K.Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 834 : (1996) 2 RCR(Criminal) 216
High Courts31 Jan 1996
Shailender Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 407 : (1996) 3 RCR(Civil) 30
High Courts30 Jan 1996
Mara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 757