High Courts16 Sept 1999Dismissed
Bhagwant Singh Vs Sukhjit Kaur and another
Punjab And Haryana At Chandigarh · (1999) 09 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,123 of 4,612
High Courts15 Sept 1999Dismissed
Madan Mohan Ahuja Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 499 : (2000) 126 PLR 289 : (2000) 1 RCR(Civil) 528 : (2000) 1 RCR(Rent) 23
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Sept 1999Allowed
Kundan Lal Narain Dass, Commission Agents Vs The Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 238
Limitation Act, 1963 — Article 10
High Courts15 Sept 1999
Garib Dass (Died) through his L.R. Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 84
Limitation Act, 1963 — Section 22
High Courts15 Sept 1999
Jagraj Singh Vs Labh Singh
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 284 : (2000) 1 RCR(Criminal) 295
High Courts15 Sept 1999
Canara Bank Vs Scanomax India Ltd. and others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 323 : (2000) 99 CompCas 285 : (1999) 123 PLR 374 : (2000) 1 RCR(Civil) 242
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts15 Sept 1999Dismissed
Gain Chand Vs Nanak Singh
Punjab And Haryana At Chandigarh · (2000) 124 PLR 60
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts15 Sept 1999
Swaran Lal Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 389 : (2000) 124 PLR 776 : (2000) 1 RCR(Civil) 358
Limitation Act, 1963 — Section 22
High Courts15 Sept 1999
Smt. Vijay Garg Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 293
Constitution of India, 1950 — Article 226Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 14Haryana Urban Development Authority Act, 1977 — Section 15, 17
High Courts15 Sept 1999Dismissed
Roshan Lal Vs Hari Dass
Punjab And Haryana At Chandigarh · (2000) 124 PLR 401
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15
High Courts14 Sept 1999
Ex. Captain Bant Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1999) 4 ICC 721 : (1999) 4 RCR(Civil) 475
High Courts14 Sept 1999
Sashi Kumar @ Mana Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 534 : (2000) 1 RCR(Criminal) 171
High Courts14 Sept 1999
Ravi Virmani Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 72
High Courts14 Sept 1999
Karnail Singh and another Vs Gurdeep Singh and others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 150 : (2000) 4 RCR(Civil) 173
High Courts14 Sept 1999Allowed
The Cotton Corporation of India Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 272 : (2000) 1 RCR(Civil) 686
Constitution of India, 1950 — Article 226
High Courts14 Sept 1999Allowed
Didar Singh Vs Rampal Singh
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 610 : (2000) 124 PLR 576 : (1999) 4 RCR(Civil) 659
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts14 Sept 1999Allowed
Sardara Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 214 : (2000) 1 RCR(Civil) 138
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7(1)
High Courts14 Sept 1999Dismissed
Mukand Wood Products Vs Punjab Housing Development Board
Punjab And Haryana At Chandigarh · (1999) 123 PLR 844 : (1999) 4 RCR(Civil) 209
Arbitration Act, 1940 — Section 20, 34
High Courts13 Sept 1999Dismissed
Kedar Nath Vs Shri Rattan Chand
Punjab And Haryana At Chandigarh · (2000) 124 PLR 192 : (1999) 2 RCR(Rent) 444
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts13 Sept 1999Allowed
Dr. S.S. Bains Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 366
Punjab Civil Services Rules — Rule 10(2)