High Courts13 Sept 1999
Gurbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 167 : (2000) 2 RCR(Criminal) 570
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,124 of 4,612
High Courts13 Sept 1999Allowed
Munshi Ram and Others Vs Harbans Lal
Punjab And Haryana At Chandigarh · (2000) 124 PLR 436 : (1999) 4 RCR(Civil) 229
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A
High Courts10 Sept 1999
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 795 : (2000) 1 RCR(Criminal) 40
High Courts10 Sept 1999
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 47
High Courts10 Sept 1999
Balraj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 2496 : (2000) 1 RCR(Criminal) 200
Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 325
High Courts10 Sept 1999
Jagtar Singh Vs Satnam Kaur
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Civil) 549
High Courts10 Sept 1999
Baldev Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 501 : (2000) 1 RCR(Criminal) 165
High Courts09 Sept 1999
Nakhi Ram and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 574 : (2000) 1 RCR(Civil) 500
Land Acquisition Act, 1894 — Section 23
High Courts09 Sept 1999Dismissed
Ranjit Singh Vs Life Insurance Corporation of India and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 592 : (1999) 4 RCR(Civil) 655
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4
High Courts09 Sept 1999
Paramjit Singh Vs Faquir Singh
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 533 : (2000) 124 PLR 375 : (1999) 4 RCR(Civil) 232
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Sept 1999Allowed
Shyma Vs Sh. Sanjay Chopra
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 567 : (1999) 123 PLR 593 : (2000) 1 RCR(Civil) 126
Hindu Marriage Act, 1955 — Section 24, 25
High Courts09 Sept 1999
Sham Sunder Beri Vs Presiding Officer, Labour Court, Jalandhar and others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 70
Industrial Disputes Act, 1947 — Section 10(1), 33C, 33C(2)
High Courts09 Sept 1999
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 592
High Courts09 Sept 1999
Dharampal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 09 P&H CK 0106
High Courts09 Sept 1999
Narinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 1890 : (2000) 1 RCR(Criminal) 434
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 411
High Courts09 Sept 1999Allowed
Dalip Singh Vs Hoshiara
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 462 : (2000) 124 PLR 371 : (1999) 4 RCR(Civil) 278
Evidence Act, 1872 — Section 35Punjab Land Revenue Act, 1887 — Section 11, 44
High Courts09 Sept 1999Dismissed
Jagir Chand and Others Vs Jagsir Singh and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 536 : (2000) 124 PLR 360 : (1999) 4 RCR(Civil) 291
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts09 Sept 1999Allowed
Modern Parboiled Mills P. Ltd. Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 142 : (2000) 1 RCR(Civil) 202
Electricity Act, 1910 — Section 22B
High Courts09 Sept 1999Dismissed
Gurdawara Sahib Patshahi Naumi Guru Teg Bahadur Sahaib Hind Vs Jaggar Singh and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 577 : (2000) 1 RCR(Civil) 186
Punjab Land Revenue Act, 1887 — Section 122Punjab Tenancy Act, 1887 — Section 39, 40, 41, 42
High Courts09 Sept 1999Allowed
Mehar Singh Vs Charanjit Singh
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 136 : (1999) 123 PLR 842 : (1999) 4 RCR(Criminal) 393
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4