High Courts18 Sept 1999Dismissed
Punjab National Bank Vs Jagir Singh
Punjab And Haryana At Chandigarh · (2000) 124 PLR 844 : (1999) 4 RCR(Civil) 352
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,122 of 4,612
High Courts18 Sept 1999Allowed
Sarup Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 211 : (2000) 1 RCR(Civil) 110
Punjab Land Reforms Act, 1972 — Section 10, 8, 9
High Courts18 Sept 1999
Kanshi Ram Vs Rajinder
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 143 : (2000) 124 PLR 603 : (1999) 4 RCR(Civil) 650
Evidence Act, 1872 — Section 34
High Courts17 Sept 1999
Bhajan Singh Vs Registered Firm Tarsem Chand Goyal
Punjab And Haryana At Chandigarh · (2000) 125 PLR 530 : (1999) 4 RCR(Civil) 554
Evidence Act, 1872 — Section 73
High Courts17 Sept 1999Allowed
Hindu Kanya Maha Vidyalaya and Others Vs Jind Improvement Trust
Punjab And Haryana At Chandigarh · (2000) 125 PLR 500 : (1999) 4 RCR(Civil) 524
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts17 Sept 1999Allowed
Sushil Kumar Bhatia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 DMC 735 : (2000) 1 RCR(Criminal) 21
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts17 Sept 1999
Santosh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 179
High Courts17 Sept 1999Dismissed
K. Jewan Jyoti Vs Fateh Chand Brij Lal
Punjab And Haryana At Chandigarh · (2000) 124 PLR 368 : (1999) 4 RCR(Civil) 292
Provincial Insolvency Act, 1920 — Section 6
High Courts17 Sept 1999
Janak Raj Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Civil) 560
High Courts17 Sept 1999
Jagir Singh Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 530
High Courts17 Sept 1999
Rajinder Pal Singh Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 34 : (2000) 1 RCR(Criminal) 297
High Courts17 Sept 1999
Balbir Kumar Jatti Vs Shivala Bhikhamsar and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 539 : (1999) 4 RCR(Civil) 557
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 92
High Courts16 Sept 1999Dismissed
Bhagwant Singh Vs Sukhjit Kaur and Another
Punjab And Haryana At Chandigarh · (1999) 09 P&H CK 0181
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Sept 1999
Milla Ram Vs Joint Secretary to Government of Haryana
Punjab And Haryana At Chandigarh · (2000) 125 PLR 392 : (1999) 4 RCR(Civil) 477
Haryana Co-operative Societies Act, 1984 — Section 102, 103
High Courts16 Sept 1999Dismissed
Punjab State Electricity Board Vs Avtar Singh and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 221
High Courts16 Sept 1999
Muni Lal Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) CriLJ 1999 : (2000) 1 RCR(Criminal) 220
Customs Act, 1962 — Section 3(5)
High Courts16 Sept 1999
Faculty Association, Post Graduate Institute of Medical Education and Research and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 243 : (2000) 124 PLR 76
Post-Graduate Institute of Medical Education and Research, Chandigarh Regulations, 1967 — Regulation 22
High Courts16 Sept 1999
Krishna Devi and Others Vs Parshotam Lal and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 426 : (1999) 4 RCR(Civil) 228
High Courts16 Sept 1999Dismissed
Piara Lal (Died) through L.Rs. Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 441 : (1999) 2 RCR(Rent) 447
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts16 Sept 1999Allowed
Sant Ram Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 546 : (1999) 4 RCR(Civil) 561
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 41 Rule 23, Order 41 Rule 27