High Courts21 Sept 1999
Gram Panchayat Vs Chambel Singh
Punjab And Haryana At Chandigarh · (2000) 125 PLR 11 : (1999) 4 RCR(Civil) 420
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,121 of 4,612
High Courts21 Sept 1999Dismissed
Roshan Lal and Others Vs Rattan Chand
Punjab And Haryana At Chandigarh · (2000) 124 PLR 65 : (1999) 2 RCR(Rent) 603
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(1)
High Courts21 Sept 1999Allowed
Sarup Lal Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2000) 124 PLR 16 : (1999) 2 RCR(Rent) 528
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts21 Sept 1999Allowed
Ishwar Das Vs Lachhman Dass and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 190 : (1999) 4 RCR(Civil) 425
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts21 Sept 1999Allowed
Balkar Singh and Others Vs Director, Land Records and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 111 : (2000) 1 RCR(Civil) 750
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts21 Sept 1999
Banarsi Lal Vs Suresh Chander
Punjab And Haryana At Chandigarh · (1999) 4 ICC 703 : (1999) 4 RCR(Civil) 416
High Courts21 Sept 1999
Suchcha Zinc Sulphate Fertilizer Factory Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2001) 106 CompCas 44 : (2000) 124 PLR 598 : (1999) 4 RCR(Civil) 612
Contract Act, 1872 — Section 141
High Courts21 Sept 1999
Pml Industries Ltd., Derabassi Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2000) 69 ECC 72 : (2000) 90 ECR 201 : (2000) 120 ELT 305
Customs Act, 1962 — Section 110, 111
High Courts21 Sept 1999Dismissed
Krishan Ram Bajpai Vs Gagan Pradeep Bal and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 439
High Courts20 Sept 1999Dismissed
Brij Pal Vs Bhudar
Punjab And Haryana At Chandigarh · (2000) 124 PLR 333 : (1999) 4 RCR(Civil) 294
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts20 Sept 1999
Daya Lal Sharma Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 72
Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 1999Allowed
Sheesh Pal Singh Vs Gurbux Singh and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 139
Punjab Municipal Election Rules, 1994 — Rule 89
High Courts20 Sept 1999
Narinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 633 : (2000) 2 RCR(Criminal) 305
High Courts20 Sept 1999Allowed
Tirupati Industries Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 377 : (2000) 125 PLR 356 : (2000) 1 RCR(Civil) 681
Constitution of India, 1950 — Article 14, 226
High Courts20 Sept 1999Dismissed
Shanti Devi and Others Vs Dhanwanti and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 550 : (1999) 4 RCR(Civil) 562
High Courts19 Sept 1999Dismissed
Rajinder Kaur Vs S.K. Malhotra
Punjab And Haryana At Chandigarh · (1999) 09 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Sept 1999
Madan Lal and Others Vs Karam Chand and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 342 : (2000) 124 PLR 552 : (1999) 4 RCR(Civil) 649
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts18 Sept 1999
Rajiv Samson Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 49
High Courts18 Sept 1999
Salender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 562
High Courts18 Sept 1999
Behari Lal Vs State of (U.T) Chandigarh
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 832 : (2000) 1 RCR(Criminal) 222