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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,125 of 4,612

High Courts08 Sept 1999Dismissed

P.C. Kaul Vs Krishna Wati

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 635 : (2002) 1 CivCC 108 : (2001) 4 RCR(Civil) 383 : (2000) 1 RCR(Rent) 441

Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
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High Courts08 Sept 1999Dismissed

Sat Narain Vs Rohit

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 403 : (2000) 124 PLR 677 : (1999) 4 RCR(Civil) 281 : (1999) 2 RCR(Rent) 538

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
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High Courts08 Sept 1999

Dharam Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2000) 1 DMC 258 : (1999) 4 RCR(Criminal) 600

Criminal Procedure Code, 1973 (CrPC) — Section 389, 439Penal Code, 1860 (IPC) — Section 304B, 396
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High Courts07 Sept 1999Allowed

Gurdas Singh Vs Chanan Singh

Punjab And Haryana At Chandigarh · (2000) 1 CivCC 511 : (2000) 124 PLR 133 : (1999) 2 RCR(Rent) 602

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
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