High Courts31 Aug 1999Allowed
Smt. Sushila Mittal Vs Sh. Shankar Lal and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 246
Civil Procedure Code, 1908 (CPC) — Section 35BHaryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,127 of 4,612
High Courts31 Aug 1999Dismissed
Rattan Chand Vs Swaran Singh
Punjab And Haryana At Chandigarh · (2000) 124 PLR 448 : (2000) 1 RCR(Rent) 68
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts31 Aug 1999Dismissed
Smt. Om Pati Vs Devat Ram
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 69 : (1999) 123 PLR 679 : (2000) 1 RCR(Civil) 260
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 50
High Courts31 Aug 1999Dismissed
Sunil Kumar Saroni Vs Uma Rani
Punjab And Haryana At Chandigarh · (1999) 123 PLR 678 : (2000) 1 RCR(Civil) 259
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts31 Aug 1999Allowed
V.K. Chhabra Vs Samir Bhatia and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 640 : (1999) 123 PLR 860 : (1999) 4 RCR(Civil) 202
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts31 Aug 1999Dismissed
Bank Bandhu Co-operative Group Society Vs Manasvi Construction Engineers and Contractors
Punjab And Haryana At Chandigarh · (1999) 123 PLR 850 : (1999) 4 RCR(Civil) 205
Arbitration and Conciliation Act, 1996 — Section 9
High Courts31 Aug 1999
Vikas Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 637
Constitution of India, 1950 — Article 226
High Courts30 Aug 1999Allowed
Akshey Kumar Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 394 : (2000) 3 RCR(Civil) 439
High Courts30 Aug 1999
Alamjit Singh Vs Amrik Singh
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 727 : (1999) 4 RCR(Criminal) 832
High Courts30 Aug 1999
Surender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 103
High Courts30 Aug 1999Dismissed
Shri Dina Nath Sharma Vs Shri Ram Kumar
Punjab And Haryana At Chandigarh · (2000) 124 PLR 57 : (1999) 2 RCR(Rent) 272
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 15(5)
High Courts30 Aug 1999Dismissed
Gurdev Singh Vs Harchand Singh and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 503 : (1999) 123 PLR 856 : (1999) 4 RCR(Civil) 182
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Aug 1999
Harinder Pal Singh Vs Kuldeep Singh and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 581 : (2000) 1 RCR(Civil) 502
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Aug 1999Allowed
Dalbir Singh Bagga Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 353
Constitution of India, 1950 — Article 14, 38, 39, 41Electricity (Supply) Act, 1948 — Section 79Engineers (Electrical) Regulations, 1965 — Regulation 9
High Courts27 Aug 1999
Sawinder Singh @ Papoo Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 237 : (2000) 1 RCR(Criminal) 163
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 304
High Courts27 Aug 1999Dismissed
K.C. Manchanda Vs Offical Receiver and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 309 : (2000) 125 PLR 407 : (1999) 4 RCR(Civil) 479
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Aug 1999Dismissed
Jugraj Singh etc. Vs Darshan Singh etc.
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 119
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts27 Aug 1999
Dev Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 347 : (1999) 4 RCR(Criminal) 820
Penal Code, 1860 (IPC) — Section 304, 325
High Courts27 Aug 1999
Harpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 688
High Courts27 Aug 1999
Maya Rani Vs Daljit Kaur Chadha
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 243