High Courts27 Aug 1999Allowed
Rubin Mills Vs Union Territory Administration and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 629 : (1999) 4 RCR(Civil) 584
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,128 of 4,612
High Courts26 Aug 1999Allowed
Om Parkash Sarpanch Vs Deputy Commissioner, Sirsa
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 628
Haryana Panchayati Raj Act, 1994 — Section 51, 51(1), 51(3), 51(5), 57(1)
High Courts26 Aug 1999Dismissed
Gurdwara Parbandhak Committee Vs Sumer Chand Saini and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 578 : (1999) 123 PLR 755 : (1999) 4 RCR(Civil) 181
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts26 Aug 1999
Nirmal Singh Vs Joint Development Commissioner, Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 270
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts26 Aug 1999
Nachhattar Singh Vs Charan Singh
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Criminal) 655
High Courts26 Aug 1999
Krishan Chander Azad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 4 RCR(Criminal) 859
High Courts26 Aug 1999
Rama Fibres Limited Vs G.R. Hada and others
Punjab And Haryana At Chandigarh · (2000) 4 CompLJ 226
Companies Act, 1956 — Section 2(13), 454, 454(2)
High Courts26 Aug 1999Dismissed
Sudarshan Kumar Vs Bhola Nath and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 8 : (1999) 2 RCR(Rent) 439
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts26 Aug 1999
Baldev Raj Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 668 : (1999) 123 PLR 573 : (2000) 1 RCR(Civil) 52
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Aug 1999
Mohar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 105
Constitution of India, 1950 — Article 226
High Courts26 Aug 1999Dismissed
Gurcharan Singh Vs Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 487 : (1999) 123 PLR 583 : (2000) 1 RCR(Civil) 370
High Courts26 Aug 1999
Teku Vs Sadhu and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 579 : (2000) 1 RCR(Civil) 369
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Aug 1999Dismissed
Sukhdev Mittar Vs Rameshwar Dass Gupta
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 555 : (1999) 123 PLR 846 : (1999) 4 RCR(Civil) 196
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 14
High Courts25 Aug 1999Dismissed
Antu Ram Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 24 : (2000) 124 PLR 753
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19(1), 21(4)
High Courts25 Aug 1999Allowed
Mohinder Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 87
Constitution of India, 1950 — Article 21
High Courts25 Aug 1999Dismissed
Karam Chand Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 656 : (2000) 124 PLR 406 : (1999) 4 RCR(Civil) 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 4, 11Evidence Act, 1872 — Section 115
High Courts25 Aug 1999Dismissed
Parmatma Kaur and Another Vs H.U.F. Rajinder Parshad and Sons
Punjab And Haryana At Chandigarh · AIR 2000 P&H 152 : (2000) 124 PLR 169 : (1999) 2 RCR(Rent) 423
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Aug 1999
Kailo Devi Vs S.H.O.Police Station Jakhal
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 43
High Courts25 Aug 1999
Surat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 555
High Courts25 Aug 1999
Sushil Chand Vs Punjab and Sind Bank and Others
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 499 : (2000) 124 PLR 329 : (1999) 4 RCR(Civil) 219