High Courts20 Aug 1999Partly Allowed
Sewa Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 109 : (2000) 1 RCR(Civil) 430
Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,130 of 4,612
High Courts20 Aug 1999Dismissed
Mehar Chand Vs Ramesh Chand and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 669 : (1999) 2 RCR(Rent) 269
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(1), 15(5)
High Courts19 Aug 1999
L.A.C. N.A.C., Mani Majra Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1999) 123 PLR 471 : (2000) 1 RCR(Civil) 113
Land Acquisition Act, 1894 — Section 23
High Courts19 Aug 1999
Gurmail Kaur Vs Thana Singh
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 153 : (2000) 1 CivCC 153 : (1999) 123 PLR 468 : (2000) 1 RCR(Civil) 377
Hindu Marriage Act, 1955 — Section 24
High Courts19 Aug 1999
NEW PUNJAB SKIN CO. Vs UNION OF INDIA and Others
Punjab And Haryana At Chandigarh · (2000) 160 CTR 130 : (2000) 242 ITR 401
Income Tax Act, 1961 — Section 119, 139, 158BC, 158BFA, 234A
High Courts19 Aug 1999Dismissed
Surjit Kaur Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 253 : (2000) 124 PLR 253 : (1999) 4 RCR(Civil) 656
High Courts19 Aug 1999
Shankar Lal and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 466
Industrial Disputes Act, 1947 — Section 9A
High Courts19 Aug 1999
Kamla Devi and Others Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2000) 125 PLR 409 : (1999) 4 RCR(Civil) 483
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts19 Aug 1999
Joginder Singh Vs Avtar Singh
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 749 : (2000) 1 RCR(Criminal) 7
High Courts19 Aug 1999
New Punjab Skin Co. Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2000) 160 CTR 130 : (2000) 242 ITR 401
Income Tax Act, 1961 — Section 119(2), 139(8), 158BC, 158BFA, 158BFA(1)
High Courts19 Aug 1999
Smt. Sudershan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 445
Constitution of India, 1950 — Article 226, 227
High Courts19 Aug 1999Dismissed
Smt. Rajinder Kaur Vs S.K. Malhotra
Punjab And Haryana At Chandigarh · AIR 2000 P&H 63 : (2000) 2 CivCC 51 : (2000) 124 PLR 316 : (1999) 4 RCR(Civil) 629
Civil Procedure Code, 1908 (CPC) — Section 100, 47
High Courts19 Aug 1999
Philaur Lal Vs Raj Rani
Punjab And Haryana At Chandigarh · (1999) 123 PLR 460 : (2000) 1 RCR(Civil) 116
Hindu Marriage Act, 1955 — Section 24
High Courts19 Aug 1999Dismissed
Dhanpat Rai Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 830 : (1999) 4 RCR(Civil) 391
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts18 Aug 1999Allowed
State of Punjab Vs Surinder Pal
Punjab And Haryana At Chandigarh · (1999) 123 PLR 743 : (1999) 4 RCR(Civil) 176
Limitation Act, 1963 — Section 5
High Courts18 Aug 1999Dismissed
Shri Ram Vs Puran Mal
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 593 : (2000) 125 PLR 16 : (1999) 4 RCR(Civil) 432
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 19, 20, 20(2)
High Courts18 Aug 1999Allowed
Dalbir Singh Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 450
Constitution of India, 1950 — Article 226
High Courts18 Aug 1999Dismissed
Baldev Raj Vs Dharmo Rani
Punjab And Haryana At Chandigarh · (1990) 1 ACC 255 : (2000) 125 PLR 345 : (2000) 1 RCR(Civil) 104
Motor Vehicles Act, 1939 — Section 92A, 96(2)
High Courts18 Aug 1999
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 AICLR 389 : (2000) 1 RCR(Criminal) 127
High Courts18 Aug 1999Dismissed
Angad Singh Vs Shiv Ram and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 165
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Village Common Lands (Regulation) Act, 1961 — Section 13