High Courts27 Oct 1999Allowed
Vinod Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 DMC 675 : (2000) 1 RCR(Criminal) 18
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,111 of 4,612
High Courts27 Oct 1999
Vikram Tandon Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 8
High Courts27 Oct 1999
Shingara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 6
High Courts26 Oct 1999Allowed
Subhash Chander Verma Vs Jhabar Mal
Punjab And Haryana At Chandigarh · (2000) 126 PLR 291 : (2000) 1 RCR(Rent) 14
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts26 Oct 1999
Malwinder Singh Mali Vs Punjabi University
Punjab And Haryana At Chandigarh · (2000) 124 PLR 468
Constitution of India, 1950 — Article 12
High Courts26 Oct 1999Dismissed
Ved Parkash Vs Parkash Wati and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 12
East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 155East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts26 Oct 1999
Dr. Surinder Kumar, Lecturer in Law, Kurukshetra University Vs Kurukshetra University
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 207
High Courts26 Oct 1999Dismissed
Mrs. Manpreet Arora Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2000) 124 PLR 430 : (2000) 1 RCR(Rent) 219
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts26 Oct 1999
Raghbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 61
High Courts26 Oct 1999
Ram Sarup Vs Jog Dhian
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 81
High Courts26 Oct 1999
Lakhwinder Singh alias Dogar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 60 : (2000) 1 RCR(Criminal) 181
High Courts26 Oct 1999
Vikram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 203
High Courts26 Oct 1999
Sukhdev Singh alias Fauji Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 255
High Courts26 Oct 1999
Kamal Sood Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2000) 160 CTR 199 : (2000) 1 ILR (P&H) 381 : (2000) 241 ITR 567 : (2000) 124 PLR 474 : (2000) 2 RCR(Civil) 192
Finance Act, 1997 — Section 67(2)Income Tax Act, 1961 — Section 139
High Courts26 Oct 1999
Kanwal Kishore Jerath Vs State (Union Territory, Chandigarh)
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 369 : (2000) 1 RCR(Criminal) 503
High Courts26 Oct 1999
Man Kaur Vs Hartar Singh
Punjab And Haryana At Chandigarh · (2000) 3 LJR 237 : (2000) 3 RCR(Civil) 240
High Courts26 Oct 1999
United Construction Company Vs Piccadily Sugar and Allied Industries Ltd.
Punjab And Haryana At Chandigarh · (2001) 104 CompCas 357 : (2000) 124 PLR 646
Companies Act, 1956 — Section 433, 434
High Courts26 Oct 1999
Dara Singh Alias Darbara Singh and etc. Vs Tej Kaur and Others
Punjab And Haryana At Chandigarh · (2000) CriLJ 3145 : (2000) 2 ILR (P&H) 211
Criminal Procedure Code, 1973 (CrPC) — Section 193, 209Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1), 6, 9
High Courts26 Oct 1999
Gurvinder Singh @ Kalu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 485
High Courts26 Oct 1999
Ram Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 447