High Courts15 Oct 1999Allowed
Pappu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 DMC 187 : (2000) 1 RCR(Criminal) 479
Penal Code, 1860 (IPC) — Section 306, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,113 of 4,612
High Courts15 Oct 1999Allowed
Bashir and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 362 : (2000) 1 RCR(Criminal) 498
Penal Code, 1860 (IPC) — Section 148, 307
High Courts14 Oct 1999
Sudesh Kumari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 267
High Courts14 Oct 1999
Passi alias Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 435
High Courts14 Oct 1999
APL Industries Limited and Another Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 567 : (2000) 2 RCR(Civil) 191
Constitution of India, 1950 — Article 226Securities and Exchange Board of India Act, 1992 — Section 11(1), 20
High Courts14 Oct 1999Dismissed
Byford Leasing Limited Vs Excise and Taxation Officer
Punjab And Haryana At Chandigarh · (2002) 126 STC 89
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Sales Tax Act, 1975 — Section 67Haryana General Sales Tax Act, 1973 — Section 62
High Courts14 Oct 1999
Joga Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 122 : (2000) 2 RCR(Criminal) 594
High Courts14 Oct 1999
Suresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 500
High Courts14 Oct 1999
Mahindra Bai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 46 : (2000) 1 RCR(Criminal) 227
High Courts14 Oct 1999Dismissed
Parveen Kumar Vs Shiv Ram Alias Sheo Ram and Others
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 188 : (2000) 125 PLR 312 : (2000) 1 RCR(Civil) 122
Evidence Act, 1872 — Section 44
High Courts14 Oct 1999
Atam Parkash and Others Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 590
Land Acquisition Act, 1894 — Section 18
High Courts14 Oct 1999
Kamaljit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 275 : (2000) 1 RCR(Civil) 199
Constitution of India, 1950 — Article 14, 226
High Courts13 Oct 1999
Om Parkash and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2000) 124 PLR 472 : (2000) 2 RCR(Civil) 354 : (2000) 1 RCR(Civil) 480
Constitution of India, 1950 — Article 226
High Courts13 Oct 1999
Harjinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 610
High Courts13 Oct 1999
Gurmeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 82
High Courts13 Oct 1999Allowed
Gurdial Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 471
Constitution of India, 1950 — Article 14Punjab Family Pension Rules — Rule 27(3), 6
High Courts13 Oct 1999Dismissed
The Director, Agriculture and Others Vs Narinder Pathak and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 240 : (2000) 4 RCR(Civil) 10 : (2000) 4 RCR(Criminal) 526
Constitution of India, 1950 — Article 19, 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 293Essential Commodities Act, 1955 — Section 7
High Courts12 Oct 1999Dismissed
Karam Singh (Died) through LRs. Vs Chaudhri Auto Division
Punjab And Haryana At Chandigarh · (2000) 126 PLR 293
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts12 Oct 1999Dismissed
Mohd. Jameel-Ur-Rehman Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 563 : (2000) 2 RCR(Civil) 189 : (2000) 1 RCR(Civil) 514
Punjab Reorganisation Act, 1966 — Section 72Waqf Act, 1954 — Section 106
High Courts12 Oct 1999Allowed
Fauja Singh Vs Dalip Singh Ujjagar Singh and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 47 : (2000) 124 PLR 842 : (2000) 1 RCR(Civil) 312
Civil Procedure Code, 1908 (CPC) — Section 100