High Courts26 Oct 1999
Ram Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 277 : (2000) 2 RCR(Criminal) 390
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,112 of 4,612
High Courts26 Oct 1999
Manmohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 2 AICLR 612 : (2000) 2 RCR(Criminal) 310
High Courts26 Oct 1999
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 518
High Courts26 Oct 1999
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 10 P&H CK 0057
High Courts26 Oct 1999
Sukhvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 332 : (2000) 1 RCR(Criminal) 251
High Courts26 Oct 1999Dismissed
Atam Parkash Vs Union Territory
Punjab And Haryana At Chandigarh · (2000) 2 DMC 194 : (2000) 1 RCR(Criminal) 521
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Oct 1999Dismissed
Compact Packers Pvt. Limited Vs Arksan Limited
Punjab And Haryana At Chandigarh · (1999) 123 PLR 711 : (2000) 1 RCR(Civil) 679
Companies Act, 1956 — Section 433
High Courts23 Oct 1999Dismissed
Jaswinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 481
Haryana Ceiling on Land Holdings Act, 1972 — Section 3
High Courts23 Oct 1999
Jasvinder Singh Vs State of Haryana through Collector, Sirsa
Punjab And Haryana At Chandigarh · (2000) 2 LJR 53 : (2000) 2 PLJ 318 : (2000) 2 PLR 481 : (2000) 2 RCR(Civil) 30
High Courts15 Oct 1999Dismissed
M/s Mahaplasto Ltd. Vs M/s Bushan Steels and Strips Ltd.
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 580 : (2000) 1 RCR(Criminal) 557
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Oct 1999Allowed
State of Punjab and Another Vs Tarlochan Lal
Punjab And Haryana At Chandigarh · (2000) 124 PLR 706 : (2000) 1 RCR(Civil) 724
Punjab Land Revenue Act, 1887 — Section 72Transfer of Property Act, 1882 — Section 52
High Courts15 Oct 1999Allowed
State of Punjab Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 216 : (2000) 125 PLR 101 : (2000) 1 RCR(Civil) 221
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Land Revenue Act, 1887 — Section 158, 8(3)Transfer of Property Act, 1882 — Section 122, 53
High Courts15 Oct 1999
U.S.Madan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 234 : (2000) 1 RCR(Criminal) 37
High Courts15 Oct 1999
R.D.Behl Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 249
High Courts15 Oct 1999
Gurjeet Singh alias Kocha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 35 : (2000) 1 RCR(Criminal) 298
High Courts15 Oct 1999
Kulwant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 387 : (2000) 1 RCR(Criminal) 440
High Courts15 Oct 1999Allowed
Smt. Swaranjit Kaur Vs Lt. Col. Avtar Singh
Punjab And Haryana At Chandigarh · AIR 2000 P&H 101 : (2000) 125 PLR 319 : (2000) 1 RCR(Civil) 133
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts15 Oct 1999
Universal Incast Ltd. Vs Appellate Authority Securities and Exchange Board of India (Sebi), Mumbai and others
Punjab And Haryana At Chandigarh · (2002) 108 CompCas 248 : (2000) 125 PLR 256 : (2000) 2 RCR(Civil) 516
Companies Act, 1956 — Section 149, 69, 69(4), 73, 73(3)Securities Contracts (Regulation) Act, 1956 — Section 22
High Courts15 Oct 1999
Kale alias Kuldeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 815 : (2000) 1 RCR(Criminal) 19
High Courts15 Oct 1999
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 59 : (2000) 1 RCR(Criminal) 192