High Courts29 Oct 1999
Nand Kishore Kapoor Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 740
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,110 of 4,612
High Courts29 Oct 1999
Prithvi Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 114 : (1999) 4 RCR(Criminal) 816
High Courts29 Oct 1999
Krishan Gupta President, Municipal Committee Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 4 ICC 569 : (2000) 2 PLJ 301 : (2000) 1 RCR(Civil) 444
High Courts29 Oct 1999
Union of India Vs Sarup Singh Johar
Punjab And Haryana At Chandigarh · (2000) 4 ICC 125 : (2000) 2 LJR 714 : (2000) 3 RCR(Civil) 130
High Courts29 Oct 1999
Chanchal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 55 : (2000) 1 RCR(Criminal) 199
High Courts29 Oct 1999Allowed
Santosh Kumari Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 605 : (2000) 1 DMC 660 : (2000) 1 RCR(Criminal) 237
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Oct 1999
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 324
High Courts29 Oct 1999
Vijay Naidu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 381 : (2000) 1 RCR(Criminal) 248
High Courts29 Oct 1999
Raghbinder Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 229 : (2000) 1 RCR(Rent) 9
High Courts29 Oct 1999Dismissed
Smt. Rama @ Ram Kala Vs Anil Kumar Joshi
Punjab And Haryana At Chandigarh · (2001) 1 DMC 264 : (2000) 2 RCR(Civil) 130
Guardians and Wards Act, 1890 — Section 10, 25
High Courts28 Oct 1999
Bhag Singh and Others Vs Smt. Gulab Kaur
Punjab And Haryana At Chandigarh · (2000) 1 CivCC 268 : (2000) 124 PLR 547 : (1999) 4 RCR(Civil) 702
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Registration Act, 1908 — Section 17
High Courts28 Oct 1999Allowed
Jagdish Kaur @ Rama Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2000) 1 DMC 703 : (2000) 1 RCR(Criminal) 553
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Oct 1999
Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 487
High Courts28 Oct 1999Dismissed
State of Haryana and Another Vs Naresh Kumari and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 1394 : (2000) 124 PLR 614 : (2000) 2 RCR(Civil) 209
Motor Vehicles Act, 1988 — Section 166
High Courts28 Oct 1999
Gurmail Singh Vs Kartar Kaur
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 415
High Courts28 Oct 1999Allowed
Municipal Committee Vs Harsarup and Another
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 69 : (2000) 124 PLR 697 : (2000) 1 RCR(Civil) 402
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Oct 1999Dismissed
Punjab Wakf Board Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2000) 124 PLR 580 : (1999) 4 RCR(Civil) 705
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Waqf Act, 1954 — Section 54
High Courts27 Oct 1999
Malook Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 102
High Courts27 Oct 1999
Sunita Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 RCR(Criminal) 184
High Courts27 Oct 1999
Subeg Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 57 : (2000) 1 RCR(Criminal) 569 : (2000) 1 RCR(Criminal) 194