High Courts06 Dec 2003
Ajaib Singh (deceased) represented by his LRs. Vs Punjab State and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 807 : (2004) 1 RCR(Civil) 688
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,776 of 4,620
High Courts05 Dec 2003
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 234 : (2004) 1 RCR(Criminal) 147
High Courts05 Dec 2003Allowed
Mangat Ram @ Mangat Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 138 PLR 189 : (2004) 3 RCR(Civil) 422
Land Acquisition Act, 1894 — Section 18, 4
High Courts05 Dec 2003Dismissed
Kiran Lata Vs The Financial Commissioner, Appeals-I and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 890 : (2004) 1 RCR(Civil) 523
High Courts05 Dec 2003
Virender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCC 122 : (2004) 1 RCR(Criminal) 625
High Courts05 Dec 2003Allowed
Smt. Irshad Fatma and Another Vs Chaman Lal and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 676 : (2004) 2 RCR(Civil) 699
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Dec 2003Allowed
Rajesh Kumar Midda Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 875 : (2004) 1 RCR(Civil) 374
Contract Act, 1872 — Section 28
High Courts05 Dec 2003
Parduman Singh and others Vs Subhadri Devi and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 554
High Courts04 Dec 2003Dismissed
Amrit Pal Garg @ Bamba Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 712 : (2004) 1 RCR(Criminal) 726
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts03 Dec 2003Dismissed
Phuman Ram and Others Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 606 : (2004) 2 RCR(Civil) 600
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts03 Dec 2003Dismissed
Harjit Kaur Vs Assistant Custodian (General) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 772 : (2004) 2 RCR(Civil) 798
Interest (Separation) Act, 1951 — Section 2
High Courts03 Dec 2003Allowed
Iqbal Singh and Another Vs Gurdev Kumar and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 243
Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 54
High Courts03 Dec 2003
State of Haryana Vs Yusuf alias Yusuf Khan
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 818
High Courts03 Dec 2003
Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 LJR 659 : (2004) 2 RCR(Civil) 611
High Courts03 Dec 2003
Lakhmi and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 LJR 468 : (2004) 1 RCR(Civil) 830
High Courts03 Dec 2003
State of Punjab Vs Vinay Kumar Mahajan
Punjab And Haryana At Chandigarh · (2004) 2 CCR 303 : (2004) 1 RCR(Criminal) 634
High Courts03 Dec 2003
Ram Bahadur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 694
High Courts03 Dec 2003
Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCC 255 : (2004) 1 FJCC 154 : (2004) 1 RCR(Criminal) 939
High Courts03 Dec 2003Allowed
Major R.S. Rawat and Another Vs Tilak Raj and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 862 : (2005) ACJ 1597 : (2004) 137 PLR 233
Motor Vehicles Act, 1988 — Section 166
High Courts03 Dec 2003Allowed
Kehar Singh and Others Vs Joginder Kaur alias Jogindero and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 174 : (2004) 138 PLR 25 : (2004) 3 RCR(Civil) 37