High Courts17 Dec 2003
U.T.Chandigarh Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 799
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,774 of 4,620
High Courts17 Dec 2003
Tillu @ Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 547 : (2004) 1 CCC 328 : (2004) 2 CCJ 25 : (2004) 1 RCR(Criminal) 949
High Courts17 Dec 2003
State of Haryana Vs Mohinder Kumar
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 582 : (2004) 1 C.C.Cases 266 : (2004) 2 CCJ 30 : (2005) 1 CLR 414 : (2004) 1 RCR(Criminal) 985
High Courts17 Dec 2003Dismissed
Meer Singh Vs Raj Pal and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 696(1) : (2004) 2 RCR(Civil) 737
High Courts17 Dec 2003
Dalel Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 410 : (2004) 2 RCR(Criminal) 358
Penal Code, 1860 (IPC) — Section 325, 326
High Courts16 Dec 2003Allowed
Samunder Singh and Others Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2004) 137 PLR 566
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 104
High Courts16 Dec 2003Dismissed
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 616 : (2004) 1 RCR(Criminal) 809
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Dec 2003
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 277 : (2004) 1 RCR(Criminal) 714
High Courts16 Dec 2003
Sukhwinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 961
High Courts15 Dec 2003Dismissed
Charanjit Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2004) 136 PLR 839
High Courts15 Dec 2003
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 167 : (2004) 1 CCC 163 : (2004) 1 CCJ 26 : (2004) 1 RCR(Criminal) 657
High Courts12 Dec 2003Dismissed
Mahi Pal Singh Vs Lal Singh
Punjab And Haryana At Chandigarh · AIR 2004 P&H 235 : (2004) 2 CivCC 249 : (2004) 137 PLR 450 : (2004) 2 RCR(Civil) 480
Registration Act, 1908 — Section 7
High Courts12 Dec 2003Allowed
Dhiraj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 DMC 585 : (2004) 1 RCR(Criminal) 730
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Dec 2003
Devi Ram Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2004) 2 LJR 773 : (2004) 2 PLR 552 : (2004) 2 RCR(Civil) 821
High Courts12 Dec 2003
Ram Avtar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 753
High Courts12 Dec 2003Allowed
Amarchand Sharma through Krishan Dev Sharma, Proprietor Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 2 ARBLR 231
Arbitration and Conciliation Act, 1996 — Section 42, 9
High Courts12 Dec 2003Allowed
Harjinder Kaur Vs Jagjit Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 26 : (2004) 3 RCR(Civil) 38
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Dec 2003Allowed
Balvinderpal Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 840 : (2004) 3 RCR(Criminal) 314
High Courts10 Dec 2003
Thakur Singh Vs Commissioner of Wealth-tax and Another
Punjab And Haryana At Chandigarh · (2004) 268 ITR 271
Wealth Tax Act, 1957 — Section 14(2), 18(1), 18B
High Courts10 Dec 2003Dismissed
Dharambir Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 672 : (2004) 1 RCR(Criminal) 704
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50