High Courts07 Jan 2004
Sahabuddin and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 615 : (2004) 2 CCC 198 : (2004) 2 RCR(Criminal) 831
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,772 of 4,620
High Courts07 Jan 2004Dismissed
Atma Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 428 : (2004) 2 RCR(Civil) 572
Punjab Colonization of Government Lands Act, 1912 — Section 3, 33, 34
High Courts07 Jan 2004
Balbir Singh and Others Vs Smt. Jagir Kaur and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 47 : (2004) 136 PLR 668
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts07 Jan 2004Dismissed
Kartar Kaur and Another Vs Chhinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 630
Specific Relief Act, 1963 — Section 21
High Courts07 Jan 2004Allowed
Jaswinder Singh and Others Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 19 : (2005) 1 CivCC 291 : (2004) 3 CivCC 80 : (2004) 138 PLR 633 : (2004) 3 RCR(Civil) 426
Succession Act, 1925 — Section 63
High Courts07 Jan 2004Dismissed
Devinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 723 : (2004) 1 RCR(Criminal) 727
Penal Code, 1860 (IPC) — Section 452
High Courts07 Jan 2004Dismissed
Siri Kishan and Others Vs Sanwal and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 42 : (2004) 3 CivCC 310 : (2004) 137 PLR 689 : (2004) 2 RCR(Civil) 731
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts06 Jan 2004Allowed
Munish Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 463 : (2004) 2 RCR(Criminal) 11
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jan 2004Allowed
Hans Raj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 425
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 2.4, 3.12, 3.17, 3.17A(1), 4.23
High Courts06 Jan 2004
Income Tax Officer Vs Kamra Trading Company and Others
Punjab And Haryana At Chandigarh · (2004) 187 CTR 536 : (2004) 267 ITR 170 : (2004) 1 RCR(Criminal) 945
Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts06 Jan 2004Allowed
Munish Manufacturing Corporation Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 497 : (2004) 137 PLR 559
Constitution of India, 1950 — Article 14, 16
High Courts06 Jan 2004Allowed
Raj Kaur Vs Housing Board Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 668 : (2004) 2 RCR(Civil) 641
Haryana Housing Board Act, 1971 — Section 51
High Courts04 Jan 2004Dismissed
Hukam Chand and Another Vs Savinder Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 320 : (2004) 1 RCR(Rent) 674
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Dec 2003
Manmohan Singh Kamra Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 85 : (2004) 1 RCR(Civil) 705
Constitution of India, 1950 — Article 226
High Courts20 Dec 2003Dismissed
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 115 : (2004) 1 RCR(Criminal) 932
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts20 Dec 2003Allowed
Duli Chand Singhania Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 188 CTR 90 : (2004) 269 ITR 192
Income Tax Act, 1961 — Section 80
High Courts20 Dec 2003Allowed
Ashwani Kumar Vs Financial Commissioner Appeals-I and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 389 : (2004) 2 RCR(Civil) 175
Punjab Land Revenue Act, 1887 — Section 13, 16
High Courts20 Dec 2003Dismissed
Mohinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 396 : (2004) 2 RCR(Civil) 191
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Dec 2003Dismissed
Rattan Chand Vs Inder Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 543 : (2004) 2 RCR(Civil) 827
High Courts19 Dec 2003
General Manager, Punjab Roadways Vs Jarnail Singh and Another
Punjab And Haryana At Chandigarh · (2004) 102 FLR 411 : (2004) 3 LLJ 307 : (2004) 137 PLR 339
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 25G