High Courts12 Jan 2004Allowed
Swaran Singh Vs Swaran Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 242 : (2004) 137 PLR 184 : (2004) 2 RCR(Civil) 505
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,771 of 4,620
High Courts12 Jan 2004Dismissed
Ashok Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 830 : (2004) 2 RCR(Civil) 443
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Jan 2004Dismissed
Union of India (UOI) and Others Vs Gurvinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 LLJ 1138 : (2004) 136 PLR 831
High Courts12 Jan 2004
Court On Its Own Motion Vs A.J. Philip
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 36
Constitution of India, 1950 — Article 19(2)
High Courts11 Jan 2004
Parveen Kumar and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 528 : (2004) 2 CivCC 286 : (2004) 137 PLR 432
Benami Transactions (Prohibition) Act, 1988 — Section 3, 4Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19(2)Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 102
High Courts09 Jan 2004Dismissed
Smt. C.V. Kushala A. Warrier Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2005) CriLJ 594 : (2004) 2 RCR(Criminal) 386
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jan 2004Dismissed
Lakhwinder Kaur Vs Piare Lal
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 252 : (2004) 2 RCR(Criminal) 334
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts09 Jan 2004
Raja Ram and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 5 : (2004) 1 RCR(Criminal) 768
High Courts08 Jan 2004Allowed
Sh. V.P. Dubey, IAS (Retired) Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 666
Member Punjab Public Service Commission (Condition of Services) Regulations, 1958 — Regulation 5
High Courts08 Jan 2004
Aman Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 67
High Courts08 Jan 2004
Shree Ganesh Spinners Ltd. Vs Financial Commissioner and Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 146 STC 270
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts08 Jan 2004
Ravi Kumar alias Bitu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 110 : (2004) 2 RCR(Criminal) 5
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 433A, 482
High Courts07 Jan 2004
Union of India (UOI) and Others Vs Dhannu Ram and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 384 : (2004) 2 RCR(Civil) 690
Land Acquisition Act, 1894 — Section 18
High Courts07 Jan 2004Allowed
Jagwasaya Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 355
Haryana Liquor Licence Rules, 1970 — Rule 37, 67Punjab Excise Act, 1914 — Section 36
High Courts07 Jan 2004Allowed
Bachan Singh (Died) through LRs. and Others Vs Santokh Singh, P.C.S. and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 735 : (2004) 2 RCR(Civil) 178
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts07 Jan 2004
Arjan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 LJR 632 : (2004) 2 RCR(Civil) 608
High Courts07 Jan 2004Allowed
Dr. Ved Parkash Pathak Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 663
Constitution of India, 1950 — Article 311Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 5, 8, 9
High Courts07 Jan 2004
Kuldeep Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2004) 137 PLR 120 : (2004) 2 RCR(Civil) 688
Land Acquisition Act, 1894 — Section 23
High Courts07 Jan 2004Allowed
Inder Singh Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 476 : (2004) 3 RCR(Civil) 543
High Courts07 Jan 2004
Pawan Kumar Bansal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 632 : (2004) 2 RCR(Criminal) 325