High Courts21 Jan 2004Dismissed
Smt. Shashi Bala Vs Ishwar Dayal and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 237 : (2004) 1 RCR(Rent) 482
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,769 of 4,620
High Courts21 Jan 2004Dismissed
Lal Chand Vs Kali Bai and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 173 : (2004) 137 PLR 312 : (2004) 4 RCR(Civil) 576
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Succession Act, 1956 — Section 14(1)
High Courts21 Jan 2004Allowed
Bachittar Singh and Others Vs Additional Director, Consolidation of Holdings
Punjab And Haryana At Chandigarh · (2004) 137 PLR 673 : (2004) 2 RCR(Civil) 695
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts21 Jan 2004Dismissed
Sher Singh Vs Man and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 447 : (2004) 3 RCR(Civil) 106
Births, Deaths and Marriages Registration Act, 1886 — Section 9Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 76
High Courts21 Jan 2004
Jagdish and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 LJR 387 : (2004) 2 RCR(Civil) 605
High Courts20 Jan 2004Allowed
Mitter Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 180 : (2004) 2 RCR(Civil) 577
Constitution of India, 1950 — Article 226
High Courts20 Jan 2004Dismissed
Jamuna Devi Vs Sarbati Devi through L.Rs.
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 40 : (2004) 137 PLR 547 : (2004) 3 RCR(Civil) 497
Evidence Act, 1872 — Section 64
High Courts20 Jan 2004
Inder Singh Vs Inspector Customs, Raja Sansi Airport Customs Division, Amritsar
Punjab And Haryana At Chandigarh · (2004) 1 CCC 235 : (2004) 2 RCR(Criminal) 203
High Courts19 Jan 2004Allowed
Prince Rubber Industries Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2004) 115 ECR 227 : (2004) 168 ELT 308
Constitution of India, 1950 — Article 226
High Courts19 Jan 2004Allowed
Gupta Brothers Conduit Pipe Manufacturing Co. (P) Ltd. Vs Regional Director, Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (2005) 1 LLJ 419
Employees State Insurance Act, 1948 — Section 45A, 75
High Courts19 Jan 2004
Mohinder Singh Vs Harnek Singh
Punjab And Haryana At Chandigarh · (2004) 2 LJR 242 : (2004) 2 RCR(Civil) 235
High Courts19 Jan 2004Dismissed
Joginder Singh Vs Pakhar Singh Amir Singh
Punjab And Haryana At Chandigarh · (2005) 1 BC 13
Punjab Registration Money Lenders Act, 1938 — Section 3
High Courts19 Jan 2004Allowed
Manjit Kaur Vs M.D.U. Rohtak and Another
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 499
Constitution of India, 1950 — Article 14, 226
High Courts18 Jan 2004Dismissed
Dhanna Singh Vs Amar Kaur
Punjab And Haryana At Chandigarh · (2005) 139 PLR 798
High Courts16 Jan 2004
Santosh Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 54
High Courts16 Jan 2004Dismissed
Jit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 261 : (2004) 138 PLR 150 : (2005) 1 RCR(Civil) 558
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1)
High Courts16 Jan 2004Allowed
Sawant Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 153 : (2004) 2 RCR(Criminal) 207
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52, 55, 57
High Courts16 Jan 2004
Chuhar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 144 : (2004) 2 RCR(Criminal) 485
High Courts15 Jan 2004
Gram Panchayat Sangoha Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 664 : (2004) 3 RCR(Civil) 739
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Regulations, 1952 — Regulation 111
High Courts15 Jan 2004Dismissed
Thanesar Municipality Vs Karamvir Singh
Punjab And Haryana At Chandigarh · (2004) 137 PLR 746 : (2005) 2 RCR(Civil) 216
Evidence Act, 1872 — Section 114Haryana Municipal Act, 1973 — Section 208, 209