High Courts02 Feb 2004Dismissed
Suresh Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 449 : (2004) 2 RCR(Civil) 442
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,767 of 4,620
High Courts02 Feb 2004Allowed
R.S. Woollen and Textile Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 146 STC 55
Haryana General Sales Tax Rules, 1975 — Rule 28APunjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 23(3), 6.12
High Courts02 Feb 2004Dismissed
Bachan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 294 : (2004) 2 RCR(Criminal) 394
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts30 Jan 2004Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 8 CriminalCC 798 : (2004) 1 RCR(Criminal) 1002
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts30 Jan 2004Allowed
State Bank of Patiala Vs Northland Sugar Complex Ltd.
Punjab And Haryana At Chandigarh · (2004) 55 SCL 92
Companies (Court) Rules, 1959 — Rule 154Companies Act, 1956 — Section 529, 529A, 530Contract Act, 1872 — Section 171
High Courts30 Jan 2004Dismissed
Gaurav Uppal and Others Vs Mrs. Sunita Uppal
Punjab And Haryana At Chandigarh · AIR 2004 P&H 204 : (2004) 138 PLR 511
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
High Courts30 Jan 2004
Netar Kumar @ Rakesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 912
High Courts30 Jan 2004
Capital Leasing and Finance Co. Vs Navrattan Jain
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Civil) 208 : (2005) 4 RCR(Criminal) 330
High Courts29 Jan 2004Dismissed
Ahluwalia and Co. and Others Vs Surinder Mohan and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 232 : (2004) 2 CivCC 488 : (2005) 1 ILR (P&H) 8 : (2004) 137 PLR 684 : (2004) 2 RCR(Civil) 726
Arbitration and Conciliation Act, 1996 — Section 8
High Courts29 Jan 2004Dismissed
Income Tax Officer Vs Gagneja Traders and Others
Punjab And Haryana At Chandigarh · (2004) 191 CTR 111 : (2004) 268 ITR 97
Income Tax Act, 1961 — Section 148, 271(1), 276C, 277, 278B
High Courts29 Jan 2004Dismissed
Amarjit Singh Vs State (U.T.) Chandigarh
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 378 : (2004) 2 RCR(Criminal) 324
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts29 Jan 2004Dismissed
Banwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 401 : (2004) 2 RCR(Criminal) 106
Penal Code, 1860 (IPC) — Section 34
High Courts29 Jan 2004Dismissed
Prem Sarup Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 391
Constitution of India, 1950 — Article 14, 16(1), 226
High Courts28 Jan 2004Allowed
Mohan Singh Vs The Municipal Committee and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 587 : (2004) 2 RCR(Civil) 576
Punjab Municipal Act, 1911 — Section 67(1), 84
High Courts28 Jan 2004
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 238 : (2004) 2 CCJ 601 : (2004) 2 RCR(Criminal) 367
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts28 Jan 2004
Kulbhushan Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2004) 3 AICLR 582 : (2004) 2 RCR(Criminal) 877
High Courts28 Jan 2004Allowed
Hari Singh and Others Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 182 : (2004) 2 RCR(Civil) 689
Limitation Act, 1963 — Section 5
High Courts28 Jan 2004
Banta Ramson and Others Vs Chuhru
Punjab And Haryana At Chandigarh · (2004) 137 PLR 487
Registration Act, 1908 — Section 47
High Courts28 Jan 2004Allowed
Jagge Singh and Others Vs Sawan Singh (Deceased) through LRs.
Punjab And Haryana At Chandigarh · (2004) 137 PLR 623 : (2005) 2 RCR(Civil) 702
Hindu Succession Act, 1956 — Section 4(1)
High Courts28 Jan 2004
Gopal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 1 LJR 257 : (2004) 4 RCR(Civil) 7