High Courts21 Jan 2004Dismissed

Avtar Singh Vs Joginder Singh

Punjab And Haryana At Chandigarh · (2004) 2 BC 370 : (2004) 2 RCR(Criminal) 11

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138