Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(8)Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12, 23(3), 6

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High Courts08 Dec 2003Allowed

Hem Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 80 : (2004) 1 RCR(Criminal) 359

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts08 Dec 2003Allowed

Dheeraj Garments Vs Sales Tax Tribunal and Another

Punjab And Haryana At Chandigarh · (2008) 11 VST 422

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High Courts08 Dec 2003Allowed

Lakbros Shoes Co. (P) Limited Vs Sales Tax Tribunal and Another

Punjab And Haryana At Chandigarh · (2008) 11 VST 395

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High Courts08 Dec 2003

In Re: Oswal Agro Furance Limited, (In Liquidation)

Punjab And Haryana At Chandigarh · (2004) 4 BC 201 : (2004) 137 PLR 1 : (2004) 55 SCL 349

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High Courts08 Dec 2003

Sitab Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2005) 1 CLR 422 : (2004) 1 RCR(Criminal) 957

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High Courts06 Dec 2003Dismissed

Rama and Others Vs Hari Singh and Others

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 708 : (2004) 138 PLR 481 : (2004) 3 RCR(Civil) 111

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 7

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High Courts06 Dec 2003Allowed

Punjab State Electricity Board Vs Amar Deep Steel Industries

Punjab And Haryana At Chandigarh · (2004) 137 PLR 700 : (2004) 2 RCR(Civil) 746

Civil Procedure Code, 1908 (CPC) — Section 34Punjab State Electricity Board Regulations of Conduct of Business, 1960 — Regulation 26, 8

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High Courts06 Dec 2003Allowed

Bagga Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 660 : (2004) 2 RCR(Criminal) 2

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii), 7

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High Courts06 Dec 2003

Bachittar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 611 : (2004) 1 RCR(Criminal) 729

Punjab Excise Act, 1940 — Section 61(1)(a)

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High Courts06 Dec 2003

Mohan Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 697

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High Courts06 Dec 2003

Kharak Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 1 CCC 95 : (2004) 1 RCR(Criminal) 766

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High Courts06 Dec 2003

Sadhu Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 108

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