High Courts21 Nov 2003
Siel Limited, through Sh. P.K. Bhalla, Director Vs Punjab State Electricity Regulatory Commission
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 732
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,778 of 4,620
High Courts21 Nov 2003Dismissed
Kooner's Poultry Farm Vs Ram Niwas Sham Lal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 668 : (2004) 3 RCR(Civil) 741
High Courts21 Nov 2003Allowed
Bharat Kumar and Another Vs Ram Swarath Singh and Another
Punjab And Haryana At Chandigarh · (2004) 2 BC 317 : (2004) 1 RCR(Criminal) 631
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2003
Kulwant Kaur Vs Prem Nath
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 401 : (2004) 1 CCC 152 : (2004) 1 RCR(Criminal) 652
High Courts20 Nov 2003Dismissed
Fateh Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 400 : (2004) 136 PLR 672
Penal Code, 1860 (IPC) — Section 304, 323, 326
High Courts20 Nov 2003Dismissed
Mohinder Kaur Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 188 : (2004) 2 CivCC 40 : (2004) 137 PLR 401 : (2004) 2 RCR(Civil) 195
Registration Act, 1908 — Section 47, 75Specific Relief Act, 1963 — Section 34
High Courts20 Nov 2003Allowed
Somatia Devi Vs Shiv Dayal Daulat Ram of Jaitu and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 818 : (2004) 1 RCR(Rent) 463
East Punjab Urban Rent Restriction Act, 1949 — Section 13Rent Restriction Act, 1973 — Section 15(5)
High Courts20 Nov 2003Dismissed
Himanshu Vs Smt. Kailash Rani and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 207 : (2005) 1 CivCC 337 : (2004) 138 PLR 513 : (2004) 4 RCR(Civil) 582
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts20 Nov 2003Dismissed
Ravinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1322 : (2004) 1 ILR (P&H) 203 : (2004) 1 RCR(Criminal) 127
Criminal Procedure Code, 1973 (CrPC) — Section 223
High Courts20 Nov 2003Allowed
Gurcharan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 824 : (2004) 1 RCR(Civil) 456
Constitution of India, 1950 — Article 14
High Courts19 Nov 2003
Rishi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 152 : (2004) 1 RCR(Criminal) 823
Penal Code, 1860 (IPC) — Section 395, 397
High Courts19 Nov 2003Allowed
Smt. Usha Rani and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2004) 3 ACC 160 : (2005) ACJ 1611 : AIR 2004 P&H 148 : (2004) 2 ILR (P&H) 103 : (2004) 136 PLR 436 : (2004) 1 RCR(Civil) 676
Railways Act, 1890 — Section 123(2)
High Courts19 Nov 2003Dismissed
Gian Chand and Others Vs Pyre Lal and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 511 : (2004) 137 PLR 336 : (2004) 1 RCR(Rent) 557
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Nov 2003
Bhup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 611
High Courts19 Nov 2003
Lal Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 630
High Courts19 Nov 2003
Gurdev Singh (Died) through LRs. and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 334 : (2004) 2 RCR(Civil) 199
High Courts19 Nov 2003Dismissed
Gurbachan Singh and Another Vs Bahadur Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 679 : (2004) 1 RCR(Rent) 208
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 Nov 2003
Jagir Singh and others Vs Jit Singh @ Ajit Singh and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 45 : (2004) 2 RCR(Civil) 822
High Courts19 Nov 2003Dismissed
Ajit Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 479 : (2004) 3 RCR(Civil) 110
Civil Procedure Code, 1908 (CPC) — Section 13, 13(1)
High Courts19 Nov 2003
Gulab Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 717 : (2004) 1 RCR(Criminal) 756
Penal Code, 1860 (IPC) — Section 307, 34