High Courts19 Nov 2003Dismissed
Nanak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 720 : (2004) 1 RCR(Criminal) 827
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,779 of 4,620
High Courts18 Nov 2003Allowed
Vikas and Others Vs Ram Bhool and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 49 : (2004) 3 RCR(Civil) 228
Motor Vehicles Act, 1988 — Section 166
High Courts18 Nov 2003
Sobha Mehra and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 782 : (2004) 1 FJCC 23 : (2004) 1 RCR(Criminal) 136
High Courts18 Nov 2003
State of Punjab Vs Tota Singh
Punjab And Haryana At Chandigarh · (2004) 2 Crimes 162 : (2004) 1 RCR(Criminal) 663
High Courts18 Nov 2003Dismissed
Kulwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2217 : (2004) 1 RCR(Criminal) 365
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 4
High Courts18 Nov 2003Allowed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 523 : (2004) 1 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts17 Nov 2003Dismissed
Nambhi Raj Vs Adarsh Diwan
Punjab And Haryana At Chandigarh · (2004) 2 BC 354 : (2004) 1 RCR(Criminal) 978
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Nov 2003
Sat Pal Singh Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2004) 2 LJR 676 : (2003) 2 PLJ 441 : (2004) 2 RCR(Civil) 47
High Courts17 Nov 2003Allowed
Naraini Bai Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 206 : (2004) 3 CivCC 554 : (2004) 136 PLR 411 : (2004) 1 RCR(Civil) 584
Hindu Succession Act, 1956 — Section 8
High Courts17 Nov 2003Dismissed
Mohammad Isha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 433 : (2004) 2 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401
High Courts14 Nov 2003Dismissed
Dharam Singh Aulakh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 175
Punjab Municipal Act, 1911 — Section 13(1)
High Courts14 Nov 2003
S.S. Enterprises Vs Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 11 VST 578
High Courts14 Nov 2003
State of Punjab Vs Jagjit Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 799
High Courts14 Nov 2003Allowed
Yash Pal Sharma Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 420 : (2004) 136 PLR 327 : (2004) 1 RCR(Civil) 701
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Nov 2003Dismissed
Darshan Lal Vs Arjun Singh
Punjab And Haryana At Chandigarh · (2005) 1 ALD(Cri) 19 : (2004) CriLJ 1723 : (2004) 3 RCR(Criminal) 257
Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 45, 67
High Courts14 Nov 2003Dismissed
Shinder Pal Singh and Others Vs State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 350 : AIR 2004 P&H 265 : (2004) 136 PLR 729
Motor Vehicles Act, 1988 — Section 99
High Courts13 Nov 2003Dismissed
Ram Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2262 : (2004) 1 RCR(Criminal) 958
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138
High Courts13 Nov 2003Dismissed
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1845 : (2004) 1 RCR(Criminal) 943
Criminal Procedure Code, 1973 (CrPC) — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts13 Nov 2003Dismissed
Viresh Sandley Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 751
Constitution of India, 1950 — Article 226
High Courts13 Nov 2003Allowed
Shiv Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 409
Constitution of India, 1950 — Article 226, 227