High Courts10 Nov 2003Allowed
Bajrang Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 645 : (2004) 1 RCR(Criminal) 767
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
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Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,781 of 4,620
High Courts10 Nov 2003Allowed
Punjab National Bank Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 413 : (2004) 1 RCR(Civil) 606
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts10 Nov 2003Allowed
Daljinder Singh Vs Amarjit Singh Jandu and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 275 : (2004) 1 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Nov 2003
Lehri Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 435 : (2004) 1 RCR(Criminal) 44
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1988 — Section 13(i)(e)
High Courts10 Nov 2003Allowed
Ives Drugs (India) Private Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 250 : (2004) 1 CTLJ 622 : (2004) 136 PLR 821 : (2004) 1 RCR(Civil) 453
Constitution of India, 1950 — Article 14, 19(1)
High Courts07 Nov 2003Dismissed
Hardev Singh Vs Alia Singh
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 180 : (2004) 2 RCR(Criminal) 128
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 34
High Courts07 Nov 2003Dismissed
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 597 : (2004) 1 RCR(Criminal) 702
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 61
High Courts07 Nov 2003Allowed
Pawan Deep Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 106 : (2004) 1 ILR (P&H) 137 : (2004) 136 PLR 587 : (2004) 1 RCR(Civil) 459
Passports Act, 1967 — Section 6, 6(2)
High Courts07 Nov 2003
Kishan Singh and Another Vs East India Cotton Manufacturing Co. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 153 : (2004) 2 ILR (P&H) 198 : (2004) 138 PLR 215 : (2004) 1 RCR(Civil) 581
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 96
High Courts07 Nov 2003Allowed
Surinder Joshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1100 : (2003) 4 RCR(Criminal) 901
Criminal Procedure Code, 1973 (CrPC) — Section 173(1), 173(2), 173(8), 439
High Courts07 Nov 2003Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 634 : (2004) 1 RCR(Criminal) 974
Penal Code, 1860 (IPC) — Section 304, 34
High Courts07 Nov 2003
Yash Pal and Others Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (2005) 1 ACC 465 : (2004) 2 RCR(Civil) 696
High Courts07 Nov 2003Dismissed
State of Haryana Vs Smt. Punni and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 500 : (2004) 2 RCR(Civil) 429
Haryana Ceiling on Land Holdings Act, 1972 — Section 8(1)Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 18(1)
High Courts07 Nov 2003Allowed
Abhinav Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 196
Constitution of India, 1950 — Article 14
High Courts06 Nov 2003
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 994 : (2004) 1 RCR(Criminal) 368
High Courts05 Nov 2003Dismissed
Karam Singh Vs Saudagar Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 540
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Nov 2003
Sandeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 295
High Courts05 Nov 2003
State of Punjab Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 629
High Courts05 Nov 2003Allowed
Fertiliser Corporation of India Ltd. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2004) 2 ACC 108 : AIR 2004 P&H 162 : (2004) 2 CivCC 227 : (2004) 1 ILR (P&H) 327 : (2004) 136 PLR 440 : (2004) 2 RCR(Civil) 35
Railways Act, 1890 — Section 73, 74, 78
High Courts05 Nov 2003Allowed
Pale Ram Vs Financial Commissioner, Haryana Civil Secretariat and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 185 : (2004) 1 RCR(Civil) 486
Punjab Security of Land Tenures Act, 1953 — Section 14A(1)Punjab Tenancy Act, 1887 — Section 84(3)