High Courts05 Nov 2003Dismissed
ISA alias Hesa (Since Deceased) through LR's. Fajru and Others Vs Ahmad Khan
Punjab And Haryana At Chandigarh · (2004) 136 PLR 491 : (2004) 2 RCR(Civil) 636
Punjab Pre-emption Act, 1913 — Section 15(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,782 of 4,620
High Courts04 Nov 2003
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 991 : (2004) 1 CCJ 576 : (2004) 2 RCR(Criminal) 124
High Courts04 Nov 2003Allowed
Wimco Limited Vs Horam and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 575 : (2004) 2 ILR (P&H) 194 : (2004) 136 PLR 276 : (2004) 1 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts04 Nov 2003Allowed
Tarsem Singh Vs Bharat Sanchar Nigam Ltd. Etc.
Punjab And Haryana At Chandigarh · AIR 2004 P&H 156 : (2006) 2 CTLJ 93 : (2004) 1 ILR (P&H) 254 : (2004) 136 PLR 738 : (2004) 1 RCR(Civil) 302
Constitution of India, 1950 — Article 12, 14
High Courts03 Nov 2003Dismissed
Surta Ram and Others Vs Kakkar and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 85 : (2004) 137 PLR 404 : (2004) 2 RCR(Civil) 198
Specific Relief Act, 1963 — Section 5, 7, 8
High Courts03 Nov 2003Allowed
Kamal Kant Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2004) 136 PLR 324 : (2004) 1 RCR(Civil) 372
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 21
High Courts03 Nov 2003Dismissed
Paramjit Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 189
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Nov 2003Allowed
Ram Chander and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 354
Haryana Municipal (Integration, Recruitment and Condition of Service) Rules, 1982 — Rule 11(2)
High Courts03 Nov 2003Allowed
Kuldeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 9 CriminalCC 275 : (2004) 2 RCR(Criminal) 127
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201
High Courts03 Nov 2003Dismissed
Paramjit Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 759 : (2004) 1 RCR(Criminal) 969
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
High Courts03 Nov 2003Dismissed
Niranjan Dass Vs Central Board of Direct Taxes Etc.
Punjab And Haryana At Chandigarh · (2004) 186 CTR 152 : (2004) 266 ITR 489 : (2004) 135 TAXMAN 422
Income Tax Act, 1961 — Section 119, 119(2), 239, 239(2)
High Courts31 Oct 2003Allowed
Aggarwal Cotton Waste Company and Another Vs Shree Singhal Spinners Private Limited and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 781 : (2004) 2 RCR(Civil) 637
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts31 Oct 2003Allowed
Smt. Gian Devi and Others Vs General Manager, Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 1567 : (2004) 136 PLR 284
Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 2003
Gian Devi and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 121 : (2004) 3 RCR(Civil) 199
High Courts31 Oct 2003
Pipal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 PLJ 494 : (2004) 1 RCR(Civil) 129
High Courts30 Oct 2003
Sudhir Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 3 : (2004) 1 RCR(Criminal) 795
High Courts29 Oct 2003
Parsini Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 21
High Courts29 Oct 2003
Neki Ram and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 391 : (2004) 2 RCR(Civil) 184
Land Acquisition Act, 1894 — Section 23
High Courts29 Oct 2003Allowed
Gur Lal Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 65 : (2004) 1 RCR(Civil) 703
Land Acquisition Act, 1894 — Section 18, 4
High Courts29 Oct 2003
State of Punjab and another Vs Gobinder Singh (Died) through LRs.
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 610