High Courts27 Jul 2005Dismissed
Bakshi Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 798
Opium Act, 1878 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,663 of 4,620
High Courts27 Jul 2005Allowed
Bachna Vs Gram Panchayat of Village Mehmoodpur Jattan and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 576 : (2005) 4 RCR(Civil) 789
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2, 7
High Courts27 Jul 2005Dismissed
Oriental Insurance Company Ltd. and Another Vs Narinder Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 1 ACC 688 : (2006) 1 CivCC 423 : (2006) 142 PLR 682 : (2006) 1 RCR(Civil) 55
High Courts27 Jul 2005Allowed
Kuldip Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Criminal) 801
Penal Code, 1860 (IPC) — Section 304A
High Courts26 Jul 2005Allowed
Satinder Pal Singh alias Sikander Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 494
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Jul 2005Dismissed
Karamjit Singh and another and Lakhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 499
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Jul 2005Dismissed
Mahinder Pal and Others Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 768 : (2005) 3 RCR(Civil) 828
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts26 Jul 2005Allowed
Gaganjot Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 07 P&H CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Jul 2005
New India Assurance Company Limited Vs Rakesh Vashisht and Others
Punjab And Haryana At Chandigarh · (2006) 1 ACC 722 : (2006) ACJ 1971 : (2006) 1 CivCC 474 : (2006) 142 PLR 75 : (2005) 4 RCR(Criminal) 804
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2005
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 3 RCR(Criminal) 969
Penal Code, 1860 (IPC) — Section 323, 325
High Courts23 Jul 2005Allowed
Dr. Inder Sain Chawla Vs Janak Ram Aka Kuldeep Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 1 ACC 747 : (2006) 1 CivCC 729 : (2006) 142 PLR 303 : (2006) 1 RCR(Civil) 671
High Courts22 Jul 2005Allowed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 696
Penal Code, 1860 (IPC) — Section 363, 366
High Courts22 Jul 2005Dismissed
Smt. Basanti Vs Madan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 501
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 15
High Courts22 Jul 2005Dismissed
Pawan Kumar and Another Vs Hans Raj
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 667 : (2005) 141 PLR 476 : (2005) 4 RCR(Civil) 152
Civil Procedure Code, 1908 (CPC) — Section 100Penal Code, 1860 (IPC) — Section 34, 342, 448, 450, 506
High Courts22 Jul 2005Allowed
Gurdev Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 372 : (2005) 3 RCR(Civil) 826
Arbitration Act, 1940 — Section 14, 17, 28(2), 3Constitution of India, 1950 — Article 227
High Courts22 Jul 2005Dismissed
Suraj Mal Vs Smt. Keshar Devi and Another
Punjab And Haryana At Chandigarh · (2006) 142 PLR 393 : (2005) 4 RCR(Civil) 374
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts22 Jul 2005Allowed
Indian Oil Corporation Ltd. Vs Uppal Engineering (P) Ltd. and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 71 : (2006) 1 CivCC 302 : (2005) 141 PLR 806 : (2005) 4 RCR(Civil) 408
High Courts21 Jul 2005Allowed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 895
Prevention of Corruption Act, 1988 — Section 12
High Courts21 Jul 2005Dismissed
Raghbir Singh Vs Satpal and Others
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 546 : (2005) 141 PLR 723 : (2005) 4 RCR(Civil) 85
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 10 , 12, 4Limitation Act, 1963 — Article 59
High Courts21 Jul 2005Allowed
Ram Kumar and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 554 : (2006) ACJ 1118 : (2006) 1 CivCC 461 : (2005) 141 PLR 809 : (2006) 1 RCR(Civil) 53
Motor Vehicles Act, 1988 — Section 92A