High Courts02 Aug 2005Allowed
Datar Singh and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 738 : (2005) 4 RCR(Civil) 94
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 15(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,662 of 4,620
High Courts02 Aug 2005Allowed
Ish Kumar and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 992
Penal Code, 1860 (IPC) — Section 323, 34
High Courts02 Aug 2005Dismissed
Shri Abhey Chand and Others Vs Smt. Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 117 : (2006) 144 PLR 168 : (2006) 4 RCR(Civil) 802
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 63
High Courts01 Aug 2005Allowed
NK Shinder Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 154
Penal Code, 1860 (IPC) — Section 302
High Courts29 Jul 2005
Subhrant Kumar Das Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 15 CriminalCC 755
Penal Code, 1860 (IPC) — Section 467, 468
High Courts29 Jul 2005Allowed
Rup Singh and Others Vs Baltej Singh
Punjab And Haryana At Chandigarh · AIR 2006 P&H 55 : (2006) 1 CivCC 25 : (2005) 4 RCR(Civil) 780
Civil Procedure Code Amendment Act, 1976 — Section 100Punjab Courts Act, 1980 — Section 41
High Courts29 Jul 2005Dismissed
Parkash Kaur and Others Vs Satta and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 253 : (2006) 142 PLR 474 : (2005) 4 RCR(Civil) 724
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 105, 11, 96
High Courts29 Jul 2005Dismissed
Jai Sham and others Vs State of Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2005) 07 P&H CK 0085
Penal Code, 1860 (IPC) — Section 149, 304
High Courts29 Jul 2005Dismissed
Mukhtiar Singh Vs Makhan Singh
Punjab And Haryana At Chandigarh · AIR 2006 P&H 42
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Transfer of Property Act, 1882 — Section 53A
High Courts29 Jul 2005Allowed
Sarup Chand Tarsem Chand and Another Vs Dhan Devi and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 802 : (2005) 2 RCR(Rent) 650
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jul 2005Allowed
Mehar Singh (Deceased) and Others Vs Baltej Singh and Another
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 25 : (2006) 3 CivCC 141 : (2006) 142 PLR 161 : (2005) 4 RCR(Civil) 780
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Courts Act, 1980 — Section 41
High Courts28 Jul 2005Dismissed
Daljit Singh and Others Vs Sukhwinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 39 : (2006) 1 CivCC 368 : (2006) 142 PLR 146 : (2005) 4 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts28 Jul 2005Allowed
Mangat Ram Vs Haryana Vidyut Prasaran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2005) 107 FLR 1203 : (2006) 2 LLJ 91 : (2005) 141 PLR 578
High Courts28 Jul 2005Dismissed
Machhinder Singh Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2006) 142 PLR 383 : (2006) 1 RCR(Civil) 677 : (2006) 1 RCR(Criminal) 911
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 109, 494Probation of Offenders Act, 1958 — Section 4
High Courts28 Jul 2005
Dilip Gupta & another Vs Debashish Palit & others
Punjab And Haryana At Chandigarh · (2006) 1 ICC 637 : (2006) 1 PLR 157 : (2006) 1 RCR(Civil) 634
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17(2)(vi)
High Courts28 Jul 2005
Nirmal Singh Vs Pinderjeet Kaur
Punjab And Haryana At Chandigarh · (2006) 1 RCR(Civil) 429
High Courts28 Jul 2005Dismissed
Karan Singh Vs Bhim Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 71 : (2006) 142 PLR 151 : (2005) 4 RCR(Civil) 299
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Jul 2005Allowed
Jatinder Singh @ Rinku Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 678
Penal Code, 1860 (IPC) — Section 376, 452
High Courts27 Jul 2005Allowed
Gopi Chand and another Vs State of Haryana State of Haryana Vs Gopi Chand and another
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 778
Penal Code, 1860 (IPC) — Section 302, 404
High Courts27 Jul 2005Dismissed
New India Assurance Company Ltd. and Others Vs Makhan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 164 : (2006) ACJ 2523 : (2006) 142 PLR 467 : (2006) 1 RCR(Civil) 64
Motor Vehicles Act, 1988 — Section 149