High Courts11 Aug 2005
PanchaIingam @ Chinnathambi Vs State
Punjab And Haryana At Chandigarh · (2005) 18 CriminalCC 532 : (2005) 15 CriminalCC 1082
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,660 of 4,620
High Courts10 Aug 2005Dismissed
New India Assurance Co. Ltd. Vs Shamo Devi and Others
Punjab And Haryana At Chandigarh · (2006) ACJ 2282 : (2006) 142 PLR 458 : (2006) 1 RCR(Civil) 62
Motor Vehicles Act, 1988 — Section 149(2), 166
High Courts10 Aug 2005
Smt. Kanwaljit Raju and Others Vs Manjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 617 : (2006) ACJ 2529 : (2006) 143 PLR 369 : (2006) 2 RCR(Civil) 127
High Courts10 Aug 2005Allowed
Yash Pal Malik, Deputy Director Sports Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 814
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.26, 5.32A
High Courts10 Aug 2005
Suraj Bhan Vs Anand and Others
Punjab And Haryana At Chandigarh · (2006) ACJ 1116 : (2006) 1 CivCC 108 : (2005) 141 PLR 808 : (2006) 1 RCR(Civil) 101
Motor Vehicles Act, 1988 — Section 166
High Courts10 Aug 2005Allowed
Sohna Ram Vs The Director of Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (2006) 142 PLR 129 : (2005) 4 RCR(Civil) 790
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 30, 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 18
High Courts10 Aug 2005Dismissed
Jagtar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2005) CriLJ 4400
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts10 Aug 2005Dismissed
Jagdish Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 45 : (2005) 4 RCR(Civil) 322
Constitution of India, 1950 — Article 226
High Courts09 Aug 2005Dismissed
Paramjit Singh Dhillon Vs S.L. Khanna and Another
Punjab And Haryana At Chandigarh · AIR 2006 P&H 74 : (2006) 142 PLR 341 : (2005) 4 RCR(Civil) 345 : (2005) 2 RCR(Rent) 417
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts09 Aug 2005Dismissed
Kuldip Singh Vs Udham Singh
Punjab And Haryana At Chandigarh · (2005) 141 PLR 481
High Courts09 Aug 2005
Arun Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 4704 : (2005) 4 RCR(Criminal) 87
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts09 Aug 2005Allowed
Sandha Singh (Deceased) Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 9 : (2006) 142 PLR 20 : (2005) 4 RCR(Civil) 355
Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 13, 90
High Courts09 Aug 2005Dismissed
Mahabir and Another Vs Surta and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 490 : (2006) 2 RCR(Civil) 153
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 2005Allowed
Parminder Singh Vs Savita Sharma
Punjab And Haryana At Chandigarh · (2006) 142 PLR 634 : (2006) 2 RCR(Civil) 155 : (2006) 1 RCR(Rent) 281
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, 100Transfer of Property Act, 1882 — Section 106
High Courts08 Aug 2005
Titri Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) CriLJ 4741
Penal Code, 1860 (IPC) — Section 302, 34, 342, 366, 376
High Courts08 Aug 2005Dismissed
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482
High Courts08 Aug 2005Dismissed
Rajesh Grover Vs Smt. Rita Khurana and Others
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 15 : (2006) 4 CivCC 39 : (2006) 143 PLR 244 : (2005) 4 RCR(Civil) 721
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 2Income Tax Act, 1961 — Section 230A
High Courts05 Aug 2005Allowed
Mohinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 157
Penal Code, 1860 (IPC) — Section 306
High Courts05 Aug 2005Allowed
Nirmala Kumari and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2006) 1 ACC 237 : (2006) ACJ 1121 : (2006) 1 CivCC 782 : (2005) 141 PLR 811 : (2006) 1 RCR(Civil) 56
Motor Vehicles Act, 1988 — Section 166
High Courts05 Aug 2005
Joginder Singh Vs Virender Kumar
Punjab And Haryana At Chandigarh · (2005) 141 PLR 495 : (2005) 2 RCR(Rent) 672
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)