High Courts05 Aug 2005Dismissed
Bhagat Matu Ram (Died) Vs Basati Ram Bhola
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 406 : (2006) 142 PLR 18 : (2005) 2 RCR(Rent) 649
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,661 of 4,620
High Courts05 Aug 2005Dismissed
Sukhdev Singh Dhindsa and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 257 : (2005) 4 RCR(Civil) 46
Commissions of Inquiry Act, 1952 — Section 3, 3(1), 3(4), 5(2), 5(3)
High Courts05 Aug 2005Dismissed
Mohinder Pal Bali Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 359 : (2005) 141 PLR 829
Constitution of India, 1950 — Article 226, 310
High Courts05 Aug 2005Dismissed
Teja Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2006) 3 CivCC 381 : (2006) 3 CivCC 35 : (2006) 142 PLR 60 : (2006) 1 RCR(Civil) 534
Limitation Act, 1963 — Article 65
High Courts04 Aug 2005Allowed
Reliance Industries Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 827 : (2006) 1 RCR(Civil) 327
Forest (Conservation) Act, 1980 — Section 2Petroleum Rules, 2002 — Rule 150, 152
High Courts04 Aug 2005Dismissed
State of Punjab and Others Vs Gursewak Singh
Punjab And Haryana At Chandigarh · (2006) 142 PLR 116
Punjab Police (Amendment) Rules, 1934 — Rule 12.1Punjab Police Rules, 1934 — Rule 16.2, 16.2(1)
High Courts04 Aug 2005Dismissed
Chatra and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 168
Penal Code, 1860 (IPC) — Section 302, 307
High Courts04 Aug 2005Allowed
Rakesh Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 243
Penal Code, 1860 (IPC) — Section 406, 460
High Courts03 Aug 2005Dismissed
State of Punjab Vs Amrit Singh Amrit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 74
Penal Code, 1860 (IPC) — Section 302
High Courts03 Aug 2005Dismissed
New India Assurance Co. Ltd. Vs Harnek Singh and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 151 : (2006) ACJ 2280 : (2006) 142 PLR 455 : (2006) 1 RCR(Civil) 61
Motor Vehicles Act, 1988 — Section 149
High Courts03 Aug 2005
Ram Dutta Kaushik and Another Vs Roshan and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 417 : (2006) 1 RCR(Civil) 58
Income Tax Act, 1961 — Section 149
High Courts03 Aug 2005Allowed
The State of Punjab and Another Vs Moti Singh
Punjab And Haryana At Chandigarh · (2005) 141 PLR 817
Constitution of India, 1950 — Article 352Punjab Civil Services Rules — Rule 3.10, 3.11, 3.9Punjab Government National Emergency (Concession) Rules, 1965 — Rule 2, 4
High Courts03 Aug 2005Dismissed
Mathura Parshad and Others Vs The Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (2006) 142 PLR 28 : (2006) 1 RCR(Civil) 535
High Courts03 Aug 2005
Ram Dutt Kaushik and Another Vs Roshan and Others
Punjab And Haryana At Chandigarh · (2006) ACJ 2501 : (2006) 142 PLR 680
Motor Vehicles Act, 1988 — Section 149
High Courts03 Aug 2005Allowed
Smt. Mahabiri Devi and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 142 PLR 434 : (2005) 4 RCR(Civil) 142
Land Acquisition Act, 1894 — Section 18, 4
High Courts03 Aug 2005
Hissar Improvement Trust Vs President, Tribunal Improvement Trust, Hissar and others
Punjab And Haryana At Chandigarh · (2006) 1 PLJ 663 : (2005) 4 RCR(Civil) 137
High Courts03 Aug 2005Allowed
Biru and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 81
Penal Code, 1860 (IPC) — Section 148
High Courts02 Aug 2005Dismissed
Sant Ram Vs Smt. Raj Bhardwaj
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 122 : (2006) 144 PLR 610 : (2006) 3 RCR(Civil) 730 : (2006) 2 RCR(Rent) 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts02 Aug 2005Dismissed
Oriental Insurance Company Ltd. Vs Brahmi Devi and Others
Punjab And Haryana At Chandigarh · (2006) 2 ACC 259 : (2006) ACJ 2284 : (2006) 142 PLR 457 : (2006) 1 RCR(Civil) 60
High Courts02 Aug 2005
Gogi Singh alias Devinder Bir Singh Gill Vs Harinder Pal Singh alias Harinder Singh and another
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 921
Criminal Procedure Code, 1973 (CrPC) — Section 482